High Courts04 Nov 2008Dismissed
Commissioner of Income Tax Vs Max India Ltd.
Punjab And Haryana At Chandigarh · (2009) 319 ITR 68 : (2009) 178 TAXMAN 196
Income Tax Act, 1961 — Section 2, 260A, 41, 48, 50
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,346 of 4,622
High Courts04 Nov 2008Dismissed
Kartar Singh and Another Vs Dilber Singh (dead) through Legal Representatives
Punjab And Haryana At Chandigarh · (2009) 156 PLR 1 : (2009) 3 RCR(Civil) 253
Evidence Act, 1872 — Section 67Succession Act, 1925 — Section 59
High Courts04 Nov 2008Allowed
Apeejay Education Society and Another Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 760 : (2009) 5 RCR(Civil) 676
Constitution of India, 1950 — Article 226Haryana School Education Rules, 2003 — Rule 4Haryana Urban Development Authority Act, 1977 — Section 17(3)
High Courts04 Nov 2008
State/Joginder Singh Vs Surender and another
Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0102
High Courts04 Nov 2008
Hari Ram Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 635
High Courts04 Nov 2008
Vijay Kumar Chopra and Others Vs Smt. Sudarshan Chopra and Others Smt. Sudarshan Chopra and Others Vs Vijay Kumar Chopra and Others
Punjab And Haryana At Chandigarh · (2009) 147 CompCas 267 : (2009) 153 PLR 149
COMPANIES ACT, 1956 — Section 10F, 397, 398, 402, 403
High Courts04 Nov 2008Dismissed
Balwinder Kaur Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) ACJ 117 : (2009) 153 PLR 368 : (2009) 2 RCR(Civil) 61 : (2009) 2 RCR(Criminal) 104
Medical Termination of Pregnancy Act, 1971 — Section 3
High Courts04 Nov 2008Dismissed
Union Territory of Chandigarh Vs Ashok Thakur
Punjab And Haryana At Chandigarh · (2009) 153 PLR 197
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts04 Nov 2008Dismissed
Jagroop Singh and Others Vs Boriai Khan (dead) through LRs. and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 15 : (2009) 3 PLR 807 : (2009) 1 RCR(Civil) 697
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts04 Nov 2008Dismissed
Amrit Lal Mahajan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 105 : (2009) 1 RCR(Civil) 322
High Courts04 Nov 2008
Vinay Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 586 : (2009) 154 PLR 811 : (2009) 2 RCR(Civil) 156
High Courts04 Nov 2008Dismissed
State Vs Surender and Another
Punjab And Haryana At Chandigarh · (2008) 28 CriminalCC 614
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 Nov 2008Dismissed
Jarnail Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 543
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 114, 118, 133, 59Penal Code, 1860 (IPC) — Section 120B, 120B, 366, 376, 376(2)(g)
High Courts04 Nov 2008Dismissed
Phool Chand Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 323, 34
High Courts03 Nov 2008Dismissed
Commissioner of Income Tax Vs Hanuman Oil and General Mills
Punjab And Haryana At Chandigarh · (2009) 184 TAXMAN 500
Income Tax Act, 1961 — Section 260A
High Courts03 Nov 2008
Mohinder Kaur Vs Sant Kaur, Dead through LRs. and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 34 : (2009) 1 RCR(Civil) 525
High Courts03 Nov 2008Dismissed
Sidhu Brar International Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 728 : (2009) 1 RCR(Civil) 459
Punjab Regional and Town Planning and Development Act, 1995 — Section 45(8)
High Courts03 Nov 2008
Dhan Singh Vs Kanwar Bhan and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 774
High Courts03 Nov 2008
Manohar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 160
High Courts03 Nov 2008Dismissed
Commissioner of Income Tax Vs Amrit Soap Co.
Punjab And Haryana At Chandigarh · (2009) 308 ITR 287 : (2009) 180 TAXMAN 120
Income Tax Act, 1961 — Section 260A, 36, 40A, 43