High Courts31 Oct 2008Dismissed
Harbhajan Singh and Others Vs Financial Commissioner, Co-Operation and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 462 : (2009) 3 RCR(Civil) 563
Punjab Land Revenue Act, 1887 — Section 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,348 of 4,622
High Courts31 Oct 2008Dismissed
Commissioner of Central Excise Vs Akash Kumar
Punjab And Haryana At Chandigarh · (2009) 16 STR 16
Central Excises and Salt Act, 1944 — Section 35(G)
High Courts30 Oct 2008Dismissed
Ashok Kumar and Another Vs Gurudwara Cinema Road, Batala and Another Sarabjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 105
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts30 Oct 2008
Ram Gopal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 812
Haryana School Education Act, 1995 — Section 25, 8, 8(2)
High Courts30 Oct 2008Dismissed
Hans Raj Vs Kewal Kishore
Punjab And Haryana At Chandigarh · (2008) 152 PLR 689 : (2009) 2 RCR(Rent) 101
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts30 Oct 2008
The New India Assurance Co. Ltd. Vs Mohinderjit Singh and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 1431 : (2008) 152 PLR 691 : (2009) 1 RCR(Civil) 673
Motor Vehicles Act, 1939 — Section 94, 95
High Courts30 Oct 2008Dismissed
Ashwani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 725 : (2009) 1 RCR(Civil) 414
High Courts30 Oct 2008Allowed
Raj Kumar @ Raju Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 838
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 326
High Courts30 Oct 2008Allowed
Sumer Singh Malik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 888
Constitution of India, 1950 — Article 309
High Courts30 Oct 2008
Ram Rattan Vs Anand Pandit & Ors.
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 696
High Courts24 Oct 2008Allowed
The State of Haryana Vs Devinder Kumar
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 682
Criminal Procedure Code, 1973 (CrPC) — Section 102, 161, 173, 313, 366Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 411
High Courts24 Oct 2008Dismissed
Ved Parkash Vs Sunder and Others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 114 : (2008) 152 PLR 614
High Courts24 Oct 2008
Rakesh Kumar and Others Vs Financial Commissioner/Revenue Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 632 : (2009) 3 PLR 790 : (2009) 1 RCR(Civil) 676
Pepsu Townships Development Board Disposal of Property Rules, 2003 — Rule 13(2)
High Courts24 Oct 2008Dismissed
Ram Murti and Others Vs The Registrar, Co-Operative Societies and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 111 : (2009) 3 PLR 775 : (2009) 1 RCR(Civil) 662
Punjab Co-operative Societies Act, 1961 — Section 82(3)
High Courts24 Oct 2008Dismissed
UCO Bank Vs D.R.A.T. etc.
Punjab And Haryana At Chandigarh · (2008) 10 P&H CK 0016
Debts Due to the Banks and Financial Institutions Act, 1993 — Section 19(25)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17, 17(1), 17(7), 19
High Courts23 Oct 2008Allowed
Gurdev Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 28 CriminalCC 506
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts23 Oct 2008Allowed
Gurdev Singh and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 299
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 51, 52, 55, 57
High Courts23 Oct 2008
Honeywell Automation India Ltd. Vs DLF Unviersal Ltd.
Punjab And Haryana At Chandigarh · (2008) 152 PLR 616
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 16, 5, 8COMPANIES ACT, 1956 — Section 433, 434, 439
High Courts23 Oct 2008
The State of Punjab Vs Kamaljit Singh
Punjab And Haryana At Chandigarh · (2009) CriLJ 1096 : (2009) 153 PLR 181 : (2009) 1 RCR(Criminal) 540
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 4
High Courts22 Oct 2008Dismissed
Amar Singh Vs Kashmiri Lal
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 173
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1