High Courts21 Oct 2008Allowed

Malla Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 260

Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 394(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Oct 2008

Sher Singh alias Shera Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 474

Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 35, 54
High Courts20 Oct 2008Allowed

Karnail Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 32

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 51
High Courts17 Oct 2008

Darshan Lal Vs Jaswant Singh

Punjab And Haryana At Chandigarh · (2009) 1 CivCC 610 : (2009) 3 PLR 581 : (2009) 1 RCR(Civil) 250 : (2008) 2 RCR(Rent) 531

East Punjab Urban Rent Restriction Act, 1949 — Section 13