High Courts16 Oct 2008Dismissed
Rishi Lal Goel Vs Nand Kishore Gupta and Others
Punjab And Haryana At Chandigarh · (2008) 30 CriminalCC 93
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,352 of 4,622
High Courts16 Oct 2008
Commissioner of Income Tax, Faridabad Vs Sabharwal Electronics
Punjab And Haryana At Chandigarh · (2008) 10 P&H CK 0026
Income Tax Act, 1961 — Section 158BD
High Courts15 Oct 2008Dismissed
State of Punjab Vs Bhagat Singh and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 404 : (2009) 2 RCR(Civil) 243
Land Acquisition Act, 1894 — Section 18, 4, 9
High Courts15 Oct 2008
Maluk Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 154 PLR 272 : (2009) 2 RCR(Criminal) 837
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts15 Oct 2008Dismissed
Om Parkash Harbans Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 177 TAXMAN 291
Income Tax Act, 1961 — Section 132, 139, 148, 260A, 68
High Courts04 Oct 2008Dismissed
Nanhe Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 694
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts04 Oct 2008
Awantika Didwania Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 70
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts04 Oct 2008Dismissed
Mohinder Singh and Others Vs State
Punjab And Haryana At Chandigarh · (2009) 153 PLR 175
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 120B, 304B, 498A
High Courts04 Oct 2008Allowed
Harinder Singh Sharma @ Balli Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 736
Criminal Procedure Code, 1973 (CrPC) — Section 319, 438Penal Code, 1860 (IPC) — Section 306, 34
High Courts04 Oct 2008Allowed
Jugal Kishore Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 23
Constitution of India, 1950 — Article 226
High Courts04 Oct 2008Dismissed
Chandan Vs Inder Singh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 572
Transfer of Property Act, 1882 — Section 54
High Courts04 Oct 2008Dismissed
Mukhtiar Kaur Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 153 PLR 292 : (2010) 1 RCR(Criminal) 77602
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357, 428Penal Code, 1860 (IPC) — Section 167, 304B, 306
High Courts04 Oct 2008Dismissed
Avtar Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 PLR 698 : (2009) 2 RCR(Criminal) 717
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts04 Oct 2008Dismissed
Rulda Singh Vs Gurdip Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 261 : (2009) 1 RCR(Civil) 953
Guardians and Wards Act, 1890 — Section 25
High Courts04 Oct 2008Dismissed
Kewal Krishan Jindal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 36 : (2009) 1 RCR(Civil) 471
Constitution of India, 1950 — Article 226, 227
High Courts04 Oct 2008Dismissed
Aroor Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 460
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2(xv), 2(xvi), 35, 54
High Courts04 Oct 2008Dismissed
National Insurance Co. Ltd. Vs Raj Rani and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 1684 : (2008) 152 PLR 539 : (2009) 1 RCR(Civil) 557
Motor Vehicles Act, 1988 — Section 149, 66
High Courts03 Oct 2008Dismissed
Om Parkash and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 2009 P&H 40 : (2009) 153 PLR 267 : (2009) 1 RCR(Civil) 477
Constitution of India, 1950 — Article 213Representation of the People Act, 1951 — Section 38
High Courts03 Oct 2008
Rajesh Bhatia Vs Ashwani Azad & Ors.
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 692
High Courts03 Oct 2008
Avnash Rani and Another Vs The Additional Deputy Commissioner-Cum-Registrar and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 35 : (2009) 1 ILR (P&H) 555 : (2008) 152 PLR 564 : (2009) 5 RCR(Civil) 631 : (2009) 106 RD 129
Registration Act, 1908 — Section 23, 24, 25, 26, 36