High Courts30 Sept 2008Dismissed
Mohinder Singh Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 569 : (2009) 2 RCR(Civil) 642
Evidence Act, 1872 — Section 65
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,354 of 4,622
High Courts30 Sept 2008
N.S. Lamba Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 771
Constitution of India, 1950 — Article 14, 16(1)Punjab Service of Engineers (Class II) Public Works Department (Buildings and Roads Branch) Rules, 1965 — Rule 12, 12(1), 6, 6(1), 7
High Courts30 Sept 2008
ABB Limited Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1086 : (2009) 5 RCR(Civil) 660
Haryana Urban Development Authority Act, 1977 — Section 17(1)Land Acquisition Act, 1894 — Section 4Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 — Rule 26D
High Courts30 Sept 2008Allowed
M/s Garg Traders Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 214
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29, 3(k)(i), 30
High Courts29 Sept 2008
Rohit Aggarwal Vs Pfizer Limited
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 619
Civil Procedure Code, 1908 (CPC) — Section 151, 20, 37, 47A
High Courts29 Sept 2008
Wajir Singh Vs Satbir Singh & others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 790
High Courts29 Sept 2008Dismissed
Waryam Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 PLR 641 : (2009) 5 RCR(Criminal) 419
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts29 Sept 2008
Periwal Enterprises (P) Ltd. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 276
Land Acquisition Act, 1894 — Section 4, 6
High Courts29 Sept 2008Allowed
Meham Co-operative Sugar Mill Ltd. Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 574 : (2009) 3 RCR(Civil) 407
Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts29 Sept 2008Dismissed
Gurdev Kaur Vs Gram Panchayat Balad Kalan and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 531 : (2009) 1 RCR(Civil) 550
Constitution of India, 1950 — Article 136
High Courts29 Sept 2008Dismissed
Raja Ram and Another Vs Krishan Lal
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 90 : (2008) 152 PLR 536 : (2009) 5 RCR(Civil) 204
Civil Procedure Code, 1908 (CPC) — Section 35AEvidence Act, 1872 — Section 73
High Courts29 Sept 2008Dismissed
Manjeet Kaur Vs Punjab Sales Corporation
Punjab And Haryana At Chandigarh · (2009) 153 PLR 243 : (2008) 4 RCR(Civil) 880 : (2008) 2 RCR(Rent) 519
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts26 Sept 2008Dismissed
Amin Chand and Others Vs Sukhbir Singh
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 392 : (2009) 153 PLR 102 : (2009) 4 RCR(Civil) 894 : (2008) 4 RCR(Civil) 894
Civil Procedure Code, 1908 (CPC) — Section 100Customs Act, 1962 — Section 3
High Courts26 Sept 2008Dismissed
Manjit Kaur and Others Vs Punjab State Election Commission and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 56 : (2009) 5 RCR(Civil) 443
Constitution of India, 1950 — Article 226
High Courts26 Sept 2008Allowed
Shreyans Industries Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 18 VST 493
Central Sales Tax Act, 1956 — Section 9(2)Punjab Value Added Tax Act, 2005 — Section 68
High Courts26 Sept 2008Dismissed
Iqbal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 55 : (2009) 3 RCR(Civil) 528
Punjab Co-operative Societies Act, 1961 — Section 26A
High Courts26 Sept 2008Dismissed
Surjit Singh Vs Central Adminsitrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 30 : (2009) 5 SLR 367
High Courts25 Sept 2008Dismissed
Commissioner of Income Tax, Panchkula Vs Iqbal Singh and Co.
Punjab And Haryana At Chandigarh · (2009) 180 TAXMAN 355
Income Tax Act, 1961 — Section 145(1), 271(1)(c)
High Courts25 Sept 2008Dismissed
Dharamvir and Others Vs Khazanchi Dass
Punjab And Haryana At Chandigarh · (2009) 153 PLR 282
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Sept 2008Allowed
Commissioner of Income Tax Vs Pearey Lal and Sons (EP) Ltd.
Punjab And Haryana At Chandigarh · (2009) 223 CTR 282 : (2009) 308 ITR 438 : (2009) 177 TAXMAN 302
Income Tax Act, 1961 — Section 115WD, 115WE, 142, 143, 147