High Courts03 Oct 2008Allowed
Vijay Oil Co. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 307
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,353 of 4,622
High Courts03 Oct 2008Dismissed
Friends Trading Co. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) 254 ELT 652
Customs Act, 1962 — Section 12, 130Sales of Goods Act, 1932 — Section 27
High Courts03 Oct 2008Allowed
B.P. Bansal and others Vs Mohinder Kumar
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 356
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b), 195(3), 195(b), 340Industrial Disputes Act, 1947 — Section 11, 11(3), 38Penal Code, 1860 (IPC) — Section 163, 193, 228, 453, 463
High Courts03 Oct 2008Allowed
Dinesh @ Chucha Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 740
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 452
High Courts03 Oct 2008Dismissed
Kulwant Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 32 : (2009) 4 RCR(Civil) 498
Penal Code, 1860 (IPC) — Section 323, 324, 34, 427, 452
High Courts03 Oct 2008
Ajay Singh Kinha Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Civil) 959
High Courts01 Oct 2008
Harinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 91 : (2009) 1 RCR(Civil) 737
Stamp Act, 1899 — Section 47A
High Courts01 Oct 2008Allowed
Vikram Chib Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1069 : (2009) 154 PLR 78 : (2009) 1 RCR(Civil) 583
Haryana Urban Development Authority Act, 1977 — Section 42
High Courts01 Oct 2008
Om Parkash Aggarwal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 LLR 12 : (2009) 5 RCR(Civil) 207
High Courts01 Oct 2008
Man Singh and another Vs Sumer Singh and others
Punjab And Haryana At Chandigarh · (2009) 2 CCC 501 : (2009) 2 CivCC 501 : (2009) 3 LLR 628 : (2009) 1 PLR 564 : (2008) 4 PLR 543 : (2009) 1 RCR(Civil) 125
High Courts01 Oct 2008Allowed
Indian Oil Corporation Limited Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 620 : (2009) 21 VST 10
Constitution of India, 1950 — Article 301, 302, 303, 304
High Courts01 Oct 2008Dismissed
Kulwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 666 : (2009) 3 SLR 638
Constitution of India, 1950 — Article 226, 227
High Courts01 Oct 2008Allowed
Raj Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 566
Criminal Procedure Code, 1973 (CrPC) — Section 172, 173, 313, 319Evidence Act, 1872 — Section 113B, 165, 32Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34, 498A
High Courts30 Sept 2008
HMM Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 313 ITR 401
Income Tax Act, 1961 — Section 256(1), 40(c)
High Courts30 Sept 2008Dismissed
Baljit Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 120 FLR 1138 : (2009) 153 PLR 28
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts30 Sept 2008Dismissed
Ranbir Singh and Others Vs Indraj Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 786 : (2009) 153 PLR 249 : (2009) 2 RCR(Civil) 598
High Courts30 Sept 2008Dismissed
Gurwinder Singh alias Ginder Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2009) CriLJ 835 : (2009) 1 RCR(Criminal) 71
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49
High Courts30 Sept 2008
Food Corporation of India Vs Bhagat Singh & Anr.
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 793
High Courts30 Sept 2008Dismissed
Ashwani Kumar and Others Vs Winsome Textiles Industries Ltd. and Others
Punjab And Haryana At Chandigarh · (2009) 147 CompCas 155 : (2008) 152 PLR 470
COMPANIES ACT, 1956 — Section 19, 390, 391, 392, 393Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Sept 2008
State of Punjab Vs Merry Land Estates and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 568 : (2009) 5 RCR(Civil) 605
Stamp Act, 1899 — Section 47A