COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,433 judgments · page 2,355 of 4,622

High Courts25 Sept 2008Dismissed

Guru Nanak Dev Universal Brotherhood Society Vs Shriomani Gurudwara Prabandhak Committee and Others

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 148 : (2009) 3 PLR 779 : (2009) 1 RCR(Civil) 665

Contract Act, 1872 — Section 23Sikh Gurdwaras Act, 1925 — Section 70

High Courts25 Sept 2008

M/s. Shobit Polyclinic Private Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0166

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts25 Sept 2008Dismissed

Dr. Saroj Sethi and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 66

Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 201, 304A, 34

High Courts25 Sept 2008Dismissed

Suleman Vs S.D.O. Uttar Haryana Bijli Vitran Nigam Ltd.

Punjab And Haryana At Chandigarh · (2008) 152 PLR 283

High Courts25 Sept 2008Dismissed

Surjit Singh Vs Nanak Singh

Punjab And Haryana At Chandigarh · (2008) 152 PLR 276 : (2009) 5 RCR(Civil) 191

High Courts25 Sept 2008

Atlas Cycles (Haryana) Ltd. Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 89

High Courts25 Sept 2008Allowed

Col. Umesh Kumar Vs Mohinder Parkash

Punjab And Haryana At Chandigarh · (2009) 153 PLR 88

Constitution of India, 1950 — Article 14

High Courts25 Sept 2008Dismissed

Uplaksh Metal Industries Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2009) 309 ITR 61 : (2009) 177 TAXMAN 145

Income Tax Act, 1961 — Section 254, 260A

High Courts25 Sept 2008Allowed

Tajvir and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 333 : (2009) 1 SLR 490

High Courts25 Sept 2008

Ass Mohammad Vs Mohammad Hanif and Another

Punjab And Haryana At Chandigarh · (2009) 3 PLR 708 : (2009) 3 RCR(Civil) 635

Transfer of Property Act, 1882 — Section 59

High Courts25 Sept 2008

M/s Shobit Polyclinic Private Ltd. Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2009) 1 CivCC 108 : (2008) 4 RCR(Civil) 802 : (2008) 4 RCR(Criminal) 840

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts24 Sept 2008

Court On its Own Motion Vs M.L. Sharma

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1009

Contempt of Courts (Punjab and Haryana) Rules, 1974 — Rule 25, 26, 27, 6(3), 8(3)Contempt of Courts Act, 1971 — Section 12(1), 15, 19, 2Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts24 Sept 2008

Smt. Sheela Devi Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2009) 153 PLR 42 : (2009) 3 RCR(Civil) 686 : (2009) 1 SLR 503

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 406

High Courts24 Sept 2008Dismissed

Managing Director, Haryana Dairy Development Co-operative Federation Ltd. Vs K.L. Sharma and Another

Punjab And Haryana At Chandigarh · (2009) 120 FLR 499 : (2008) 152 PLR 630

COMPETITION ACT, 2002 — Section 4

High Courts24 Sept 2008Dismissed

Shabeg Singh Vs Raj Kumar

Punjab And Haryana At Chandigarh · (2009) 3 PLR 703 : (2009) 2 RCR(Civil) 756

Limitation Act, 1963 — Section 18

High Courts24 Sept 2008

World Human Rights Protection Council Vs State of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0121

High Courts24 Sept 2008

Radhey Sham Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 3 LLR 762 : (2010) 5 RCR(Civil) 700

Stamp Act, 1899 — Section 47A

High Courts24 Sept 2008

World Human Rights Protection Council Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 2 AllCrILR (P&H) 269 : (2010) 1 RCR(Criminal) 368

Constitution of India, 1950 — Article 226

High Courts24 Sept 2008

Bakshish Singh and another Vs Harbans Singh (Died) through Lrs.

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 629

High Courts24 Sept 2008

In Re : Vinay Chandra Mishra (the alleged contemner), 1995(3) RCR(Criminal) 655 : 1995(2) SCC 584.

Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0095