High Courts22 Sept 2008Allowed
Bhupinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 430
Penal Code, 1860 (IPC) — Section 120B, 302, 347, 375
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,357 of 4,622
High Courts19 Sept 2008
Manoj and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 601 : (2009) 1 PLR 45 : (2009) 2 RCR(Civil) 230 : (2009) 1 RCR(Civil) 660 : (2009) 1 RCR(Rent) 79
High Courts19 Sept 2008Allowed
Balbir Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 30 CriminalCC 875
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts19 Sept 2008Allowed
Shanker Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 399
Criminal Procedure Code, 1973 (CrPC) — Section 313, 51Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts19 Sept 2008Dismissed
Billu Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 620
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 302, 304B
High Courts19 Sept 2008Dismissed
Bhagwan Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 573
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts19 Sept 2008Dismissed
Darshan Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 810
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 49, 50, 54
High Courts19 Sept 2008
Gurinder Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts19 Sept 2008Dismissed
Ude Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 435
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts19 Sept 2008Dismissed
Balwant Singh Vs Sant Ram Panna Lal and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 285
Evidence Act, 1872 — Section 34
High Courts19 Sept 2008
Hargopal Vs Hem Raj
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 182 : (2009) 1 RCR(Civil) 637 : (2009) 1 RCR(Rent) 56
High Courts19 Sept 2008
Om Parkash Vs Golden Forest India Ltd.
Punjab And Haryana At Chandigarh · (2009) 153 PLR 84 : (2008) 4 RCR(Civil) 817
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Sept 2008Allowed
Jagmohan Lal Jain Vs Sangeeta Jain and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 88
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts19 Sept 2008Dismissed
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 698 : (2010) 2 RCR(Criminal) 45
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 161, 293, 296, 313Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts19 Sept 2008Dismissed
Ram Parshad Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 36
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 43, 50
High Courts19 Sept 2008Allowed
Bhola Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 754
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15(c)Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 342
High Courts19 Sept 2008Dismissed
Amit Angra Vs Kanchand
Punjab And Haryana At Chandigarh · (2009) 3 PLR 663 : (2009) 5 RCR(Civil) 625
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts19 Sept 2008Dismissed
Inderjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 452
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts19 Sept 2008Dismissed
Satnam Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 698
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts19 Sept 2008Allowed
Raja alias Raj Singh alias Sukhmeet Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 747
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54, 9