High Courts18 Sept 2008Allowed

Harjinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) CriLJ 1426 : (2009) 1 ILR (P&H) 309 : (2009) 153 PLR 298 : (2009) 1 RCR(Criminal) 983

Constitution of India, 1950 — Article 142, 161, 226, 72Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 149, 302, 304, 34
High Courts17 Sept 2008

Jasmer Singh Vs Fakiria

Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 622

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Transfer of Property Act, 1882 — Section 52