High Courts24 Sept 2008Dismissed
Sube Singh and Others Vs Bishan Singh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 351
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,356 of 4,622
High Courts24 Sept 2008Dismissed
Union of India (UOI) and Another Vs V.X.L. Technologies Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 662
Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Sept 2008
Court on its own motion Vs M.L. Sharma
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 484
Contempt of Courts Act, 1971 — Section 12(1), 15, 19, 2(c)(iii)Criminal Procedure Code, 1973 (CrPC) — Section 482Land Acquisition Act, 1894 — Section 18
High Courts23 Sept 2008Dismissed
Mohinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 79 : (2008) 4 RCR(Civil) 918
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 25
High Courts23 Sept 2008Dismissed
Commissioner of Income Tax - I, Ludhiana Vs Hakam Singh
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0143
Income Tax Act, 1961 — Section 158BD, 260A
High Courts23 Sept 2008Dismissed
Sunil Kumar Sharma Vs The Oriental Insurance Company and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 509
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173Prevention of Corruption Act, 1988 — Section 13, 19, 7
High Courts23 Sept 2008
Idols of Lord Krishna and others Vs Bawa Harbhajan Dass
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 792
High Courts23 Sept 2008Dismissed
Commissioner of C. Ex. Vs J.C.T. Limited
Punjab And Haryana At Chandigarh · (2009) 13 STR 22
Central Excises and Salt Act, 1944 — Section 35G
High Courts23 Sept 2008Dismissed
Uplaksh Metal Industries Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 177 TAXMAN 298
Income Tax Act, 1961 — Section 260A
High Courts23 Sept 2008
Asi Ram Partap Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 327 : (2009) 1 SLR 610
Punjab Police Rules, 1934 — Rule 16.28, 16.29, 16.29(1), 16.29(2)
High Courts23 Sept 2008Dismissed
Chaman Lal Amar Nath and Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 184 TAXMAN 479
High Courts23 Sept 2008Dismissed
Prem Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 38
Constitution of India, 1950 — Article 14, 16, 309Punjab Education Department (Subordinate Officers) Clerical Services Rules, 1941 — Rule 12, 4, 6Punjab State Assistants Grade Examination Rules, 1984 — Rule 10, 11, 12, 4, 7
High Courts23 Sept 2008Allowed
Kundan Lal Vs Haryana Vidyut Parasaran Nigam Ltd.
Punjab And Haryana At Chandigarh · (2009) 153 PLR 31 : (2009) 5 SLR 362
High Courts22 Sept 2008
State of Haryana & Ors. Vs Development Strategies (I) Private Limited & Another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 795
High Courts22 Sept 2008
Reshma alias Reshma Bai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0161
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 307, 323
High Courts22 Sept 2008Dismissed
Jagtar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 733 : (2009) 1 RCR(Civil) 463
Constitution of India, 1950 — Article 226, 227
High Courts22 Sept 2008Dismissed
Kheru Ram Vs Som Nath and Others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 154 : (2009) 153 PLR 237 : (2008) 4 RCR(Civil) 872 : (2008) 2 RCR(Rent) 497
Evidence Act, 1872 — Section 116, 15, 5
High Courts22 Sept 2008
Ashok Kumar Vs Salochana Devi
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 551 : (2010) 5 RCR(Civil) 701
Motor Vehicles Act, 1988 — Section 140, 166
High Courts22 Sept 2008Dismissed
E.H.C. Baljit Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 546 : (2009) 2 SLR 792
Penal Code, 1860 (IPC) — Section 382Prevention of Corruption Act, 1988 — Section 13, 7
High Courts22 Sept 2008Dismissed
Laxmi Narain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 529 : (2009) 1 RCR(Civil) 556
Constitution of India, 1950 — Article 12, 226