High Courts11 Sept 2008Dismissed
Jagmal Vs Land Acquisition Collector and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 796 : (2009) 2 RCR(Civil) 349
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,360 of 4,622
High Courts11 Sept 2008Dismissed
Hari Kishan Arora Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 32 : (2009) 1 RCR(Civil) 524
Constitution of India, 1950 — Article 226, 227
High Courts11 Sept 2008Dismissed
Kamal Raj Bansal Vs Rajpaul Singh
Punjab And Haryana At Chandigarh · (2008) 152 PLR 792 : (2008) 4 RCR(Civil) 547 : (2008) 2 RCR(Rent) 376
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts11 Sept 2008
Varsha Vs The Secretary, Board of School Education
Punjab And Haryana At Chandigarh · (2008) 152 PLR 528
High Courts11 Sept 2008Dismissed
Vikas W.S.P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 307 ITR 304 : (2009) 177 TAXMAN 142
Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 10B, 145, 260A, 40A
High Courts11 Sept 2008Dismissed
Raj Kumar and Another Vs Badri Parshad and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 649 : (2008) 4 RCR(Civil) 543 : (2008) 2 RCR(Rent) 371
High Courts10 Sept 2008
Gurlal Singh Vs Mata Gurmail Kaur Charitable Trust (Regd.) and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 320
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Sept 2008Dismissed
Punjab Beej Bhandar Vs Kumar Fertilizers
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 459 : (2009) 3 PLR 598 : (2009) 1 RCR(Civil) 299 : (2008) 2 RCR(Rent) 603
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2)
High Courts10 Sept 2008Allowed
Savinder Kaur and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 414 : (2009) 153 PLR 262 : (2009) 1 RCR(Civil) 213
Constitution of India, 1950 — Article 226, 227, 243D
High Courts09 Sept 2008Dismissed
Satya Devi Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2009) 120 FLR 680 : (2009) 2 LLJ 359 : (2009) 3 RCR(Civil) 390 : (2009) 8 SLR 745
High Courts09 Sept 2008
CWT Vs Meenakshi Mahajan
Punjab And Haryana At Chandigarh · (2008) 175 TAXMAN 289
Wealth Tax Act, 1957 — Section 27
High Courts09 Sept 2008
Suresh Vs Jaibir
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 89 : (2009) 154 PLR 86 : (2009) 1 RCR(Civil) 613 : (2009) 1 RCR(Criminal) 621
Hindu Marriage Act, 1955 — Section 13Protection of Women from Domestic Violence Act, 2005 — Section 12, 18
High Courts09 Sept 2008Allowed
Commissioner of Income Tax-I Vs Kanin (India) Behind Aarti Steels Ltd.
Punjab And Haryana At Chandigarh · (2009) 176 TAXMAN 162
Income Tax Act, 1961 — Section 260A, 80I
High Courts09 Sept 2008Dismissed
Jaswinder Singh and Others Vs Jit Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 547 : (2009) 3 PLR 568 : (2009) 1 RCR(Civil) 170
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts09 Sept 2008Dismissed
Mukhtiar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 2009 P&H 39 : (2009) 153 PLR 260 : (2009) 1 RCR(Civil) 582
Constitution of India, 1950 — Article 226, 227
High Courts09 Sept 2008
Surjit singh Vs Jasmel Kaur & Anr
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 463
High Courts09 Sept 2008
Sat Narain Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 320 ITR 448 : (2009) 183 TAXMAN 401
Income Tax Act, 1961 — Section 148
High Courts09 Sept 2008Dismissed
Commissioner of C. Ex. Vs B.H.P. Engineers Ltd.
Punjab And Haryana At Chandigarh · (2010) 18 STR 697
Central Excises and Salt Act, 1944 — Section 35F, 35G
High Courts09 Sept 2008Dismissed
Dr. Avtar Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 182 TAXMAN 61
Income Tax Act, 1961 — Section 147, 260
High Courts09 Sept 2008
Commissioner of Wealth Tax Vs Shammi Bansal
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0035
Wealth Tax Act, 1957 — Section 2, 27