High Courts04 Sept 2008
Gram Panchayat Bassi Sekhan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 252 : (2009) 1 RCR(Civil) 242
Punjab Municipal Act, 1911 — Section 5(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,362 of 4,622
High Courts04 Sept 2008Dismissed
Anjali Sindhu and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 665 : (2009) 1 RCR(Civil) 394
High Courts04 Sept 2008
Superintending Engineer, P.W.D., B and R Vs Surender and Another
Punjab And Haryana At Chandigarh · (2009) 120 FLR 503 : (2009) 2 LLJ 582 : (2008) 152 PLR 700
Constitution of India, 1950 — Article 12, 14, 16Industrial Disputes Act, 1947 — Section 11A, 2, 25, 25F, 25G
High Courts04 Sept 2008
Surinder Kumar Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 30
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 25F
High Courts03 Sept 2008Dismissed
Monia Vs Sohan Singh Dhesi and Another
Punjab And Haryana At Chandigarh · (2008) 32 CriminalCC 164
Penal Code, 1860 (IPC) — Section 323, 498A
High Courts03 Sept 2008Dismissed
Karnail Kaur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 99 : (2009) 1 RCR(Civil) 248
Constitution of India, 1950 — Article 243T, 334
High Courts03 Sept 2008Dismissed
Puja Mechanical Works and Another Vs Pooja Machines (P) Ltd.
Punjab And Haryana At Chandigarh · (2009) 154 PLR 116 : (2009) 1 RCR(Civil) 372
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts03 Sept 2008Dismissed
Rami Saini Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 250
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227
High Courts03 Sept 2008Dismissed
Sondha Rani Vs Kalu Ram
Punjab And Haryana At Chandigarh · (2009) 153 PLR 86 : (2008) 4 RCR(Civil) 866 : (2008) 2 RCR(Rent) 464
High Courts03 Sept 2008
Anoop Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 230
Land Acquisition Act, 1894 — Section 4, 8
High Courts03 Sept 2008Dismissed
J.P. Hooda and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 541 : (2009) 2 SLR 407
High Courts03 Sept 2008Dismissed
Hem Raj Goyal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 118 : (2009) 1 RCR(Civil) 151
Constitution of India, 1950 — Article 226, 227
High Courts03 Sept 2008
Ved Parkash Gupta Vs Haryana State Federation of Consumers Cooperative Wholesale Stores Limited and Another
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 290
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27(2)Constitution of India, 1950 — Article 226, 311(2)Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 22(2)
High Courts03 Sept 2008Dismissed
Varinder Kumar Vs Jatinder Pal Singh and Another
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 102 : (2009) 154 PLR 87 : (2009) 1 RCR(Civil) 636 : (2009) 1 RCR(Rent) 59
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10AEvidence Act, 1872 — Section 45
High Courts03 Sept 2008
Ved Parkash Gupta Vs Haryana State Federation of Consumers Co-operative Wholesale Stores Limited and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 277
Constitution of India, 1950 — Article 226
High Courts03 Sept 2008Dismissed
Dara Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 330
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts03 Sept 2008Dismissed
Gurdeep Singh alias Tota Singh Vs Jaspal Kaur
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 453 : (2009) 154 PLR 81 : (2009) 1 RCR(Civil) 593
Hindu Marriage Act, 1955 — Section 13
High Courts03 Sept 2008Dismissed
Monia Vs Sohan Singh Dhesi and another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 867
Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts03 Sept 2008
Jit Singh and others Vs Union of India and another
Punjab And Haryana At Chandigarh · (2009) 3 LLR 575 : (2009) 3 PLR 202 : (2009) 2 RCR(Civil) 672
High Courts02 Sept 2008
Jagatjit Industries Ltd. Vs Punjab Pollution Control Board and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 130 : (2009) 2 RCR(Civil) 480