High Courts02 Sept 2008Dismissed
Commissioner of Income Tax Vs Jindal Steel and Power Ltd.
Punjab And Haryana At Chandigarh · (2009) 180 TAXMAN 543
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,363 of 4,622
High Courts02 Sept 2008
Neelam and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) CriLJ 1180 : (2009) 1 ILR (P&H) 694 : (2009) 2 RCR(Criminal) 360
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306
High Courts02 Sept 2008Allowed
Commissioner of Income Tax Vs Dr. O.P. Miglani
Punjab And Haryana At Chandigarh · (2009) 221 CTR 693
Income Tax Act, 1961 — Section 113, 158BC, 158BFA, 260A
High Courts02 Sept 2008Dismissed
Raj Bahadur Sarot Vs Anju Sarot and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 518 : (2009) 1 RCR(Civil) 378
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts01 Sept 2008
Kanwar Bhan Bhatia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 LLR 558 : (2009) 2 RCR(Civil) 351
High Courts01 Sept 2008
Swaranjit Kaur Bajwa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 792
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 142, 148, 149, 323, 34
High Courts01 Sept 2008
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0100
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts01 Sept 2008Dismissed
Man Singh and Another Vs Sumer Singh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 543
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts01 Sept 2008Dismissed
Sunil Dutt Vs Maharishi Dayanand University and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 516
Constitution of India, 1950 — Article 14
High Courts01 Sept 2008Dismissed
Dharam Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 590 : (2009) 1 RCR(Civil) 362 : (2009) 106 RD 754 : (2009) 4 SLR 389
Stamp Act, 1899 — Section 47A
High Courts29 Aug 2008Dismissed
Kuldip Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 304 : (2008) 4 RCR(Civil) 799 : (2009) 1 SLR 285
High Courts29 Aug 2008Dismissed
Chrysalis International Pvt. Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 323 : (2008) 4 RCR(Civil) 699
Income Tax Act, 1961 — Section 37
High Courts29 Aug 2008Allowed
Ramesh Chander Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 641 : (2009) 2 SLR 476
Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 78Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts29 Aug 2008
Anshul Jatana Vs Iqbal Chand and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 802 : (2008) 4 RCR(Civil) 545 : (2008) 2 RCR(Rent) 373
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts28 Aug 2008Dismissed
Bijender Singh Vs Chand Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 586 : (2009) 1 RCR(Civil) 270
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts28 Aug 2008
Gram Panchayat, Shahpur Vs Financial Commissioner and Principal Secretary to Govt Haryana Development and Panchayat Department and Others
Punjab And Haryana At Chandigarh · (2009) 3 LLR 555 : (2009) 1 PLR 255 : (2009) 2 RCR(Civil) 599
High Courts28 Aug 2008
State of Haryana|Kartar Singh Vs Kartar Singh|State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 443
Land Acquisition Act, 1894 — Section 18, 4
High Courts28 Aug 2008Allowed
National Horticulture Board Vs Chief Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 319 ITR 74 : (2009) 176 TAXMAN 167
Income Tax Act, 1961 — Section 10, 12A
High Courts28 Aug 2008
Yogeshwar Education Trust Vs Gurmeet Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 345
Transfer of Property Act, 1882 — Section 41
High Courts27 Aug 2008Dismissed
B.K. Kapoor and Another Vs Mrs. Tajinder Kapoor and Another
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Civil) 32
Arbitration Act, 1940 — Section 20, 34Arbitration and Conciliation Act, 1996 — Section 20, 34, 8, 8(1)Civil Procedure Code, 1908 (CPC) — Section 94