High Courts09 Sept 2008Dismissed
Raj Oversease Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 317 ITR 215
Income Tax Act, 1961 — Section 260A, 80IB
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,361 of 4,622
High Courts09 Sept 2008
Libra Bus Service (P) Ltd. Vs Pushpa Devi and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 335 : (2010) 5 RCR(Civil) 616 : (2008) 3 RCR(Civil) 766
COMPANIES ACT, 1956 — Section 149, 96
High Courts09 Sept 2008Allowed
Jai Karan Sharma Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 83 : (2009) 1 RCR(Civil) 546
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts08 Sept 2008Dismissed
State of Haryana Vs Sant Lal
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 631
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Prevention of Corruption Act, 1988 — Section 13(1)
High Courts08 Sept 2008Dismissed
Sony India Pvt. Ltd. Vs Municipal Council and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 257 : (2009) 1 RCR(Civil) 245
Constitution of India, 1950 — Article 226
High Courts08 Sept 2008
Abas Ali Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0134
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 35, 60
High Courts08 Sept 2008
Mangal Singh|Dhanna Singh Vs Stale of Punjab|The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0123
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts08 Sept 2008
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 429
High Courts08 Sept 2008Dismissed
Pawan Kumar and Another Vs Banwari and Others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 198 : (2008) 152 PLR 806 : (2008) 4 RCR(Civil) 572
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts08 Sept 2008Dismissed
Lt. Col. S.C. Duggal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 653
Land Acquisition Act, 1894 — Section 4, 6
High Courts08 Sept 2008Dismissed
Rajendera Pal Mangal Vs Asstt. Collr., Cus. and C. Ex. Div., Ludhiana
Punjab And Haryana At Chandigarh · (2012) 276 ELT 479
Central Excises and Salt Act, 1944 — Section 9, 9CCriminal Procedure Code, 1973 (CrPC) — Section 245, 245(2)Income Tax Act, 1961 — Section 276, 277
High Courts08 Sept 2008Allowed
Kaka Singh and Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 741
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 52, 55, 57
High Courts05 Sept 2008Allowed
Dinesh Trading Company Vs Mahabir Parshad and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 90 : (2008) 4 RCR(Civil) 869 : (2008) 2 RCR(Rent) 467
High Courts05 Sept 2008
Government College Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 406 : (2009) 3 RCR(Civil) 392 : (2009) 8 SLR 749
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts05 Sept 2008Allowed
Nagesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 299
Constitution of India, 1950 — Article 226, 311, 311(2)Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Sept 2008Allowed
Niranjan Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 361
Penal Code, 1860 (IPC) — Section 231, 232, 233, 234, 235
High Courts05 Sept 2008
Ashok Kumar Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2009) 153 PLR 249
High Courts04 Sept 2008Allowed
Mohinder Mohan and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 567
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29, 3(k)(i), 30(3)
High Courts04 Sept 2008
Sukhbir Chand Vs The Chief Manager and Others
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 361 : (2008) 152 PLR 526 : (2008) 4 RCR(Civil) 328
High Courts04 Sept 2008
Executive Engineer and Another Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 464 : (2009) 3 RCR(Civil) 395
Industrial Disputes Act, 1947 — Section 25F