High Courts17 Oct 2008Dismissed

Dr. S.S. Mann Vs A.K. Sharma

Punjab And Haryana At Chandigarh · (2009) 2 CivCC 472 : (2009) 1 RCR(Civil) 738 : (2009) 1 RCR(Rent) 117

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(i)
High Courts16 Oct 2008Dismissed

Dev Samaj Society Vs Bimla Rani and Others

Punjab And Haryana At Chandigarh · (2009) 2 CivCC 13 : (2008) 154 PLR 235 : (2009) 1 RCR(Civil) 804 : (2009) 1 RCR(Rent) 179

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13