High Courts22 Oct 2008
Ajay Singh Mann Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 742 : (2009) 1 RCR(Civil) 474
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,349 of 4,622
High Courts22 Oct 2008
Salahudin Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 624
Penal Code, 1860 (IPC) — Section 302, 307, 34, 398, 449
High Courts22 Oct 2008
Roshan Lal Vs Union Territory and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 694
High Courts22 Oct 2008Dismissed
Ram Chander Vs Vinod Kumar and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 607 : (2009) 1 RCR(Civil) 659
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts22 Oct 2008Dismissed
Rampat Vs Mangal
Punjab And Haryana At Chandigarh · (2009) 156 PLR 59
Land Acquisition Act, 1894 — Section 30
High Courts22 Oct 2008
Poonam Industries Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 178 TAXMAN 319
Income Tax Act, 1961 — Section 260A
High Courts22 Oct 2008Dismissed
Anil Sinha Vs Hardyal Dhillon
Punjab And Haryana At Chandigarh · (2009) 3 PLR 730 : (2009) 1 RCR(Civil) 460 : (2009) 1 RCR(Rent) 4
High Courts22 Oct 2008
Avinash & Co. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 1 ICC 648 : (2009) 5 RCR(Civil) 620
High Courts22 Oct 2008
Gurmail Singh Vs Bhagwan Singh
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 386
Limitation Act, 1963 — Article 61, 27
High Courts22 Oct 2008
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 CLR 679
High Courts22 Oct 2008
Fashion Fair Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2009) 236 ELT 19 : (2009) 13 STR 496 : (2009) 21 STT 41
Central Excises and Salt Act, 1944 — Section 35F
High Courts22 Oct 2008Dismissed
State of Haryana Vs Parminder Singh alias Pamma
Punjab And Haryana At Chandigarh · (2009) 3 PLR 683 : (2009) 5 RCR(Criminal) 772
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15(b)
High Courts22 Oct 2008
Sat Pal Ved Parkash and Others Vs R.K. Kuchhal, ITO and Another
Punjab And Haryana At Chandigarh · (2008) 10 P&H CK 0041
Income Tax Act, 1961 — Section 276C, 276D
High Courts22 Oct 2008
Mahipal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 582
High Courts22 Oct 2008
SPL Electrotech Pvt. Ltd. Vs Canara Bank and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 692
High Courts22 Oct 2008Dismissed
Surinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 688
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts22 Oct 2008Dismissed
State of Haryana Vs Jagraj Singh and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 770
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts22 Oct 2008
Jarnail Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 323 : (2009) 5 RCR(Civil) 606
High Courts21 Oct 2008Dismissed
Raju Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 27 CriminalCC 887
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Oct 2008
Raju Vs State of Hayana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 778
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54