High Courts11 Feb 2009Dismissed
Union of India (UOI) Vs Vivek Rana
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0032
Railways Administration Act — Section 124A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,315 of 4,622
High Courts11 Feb 2009Dismissed
Naveen Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0015
Penal Code, 1860 (IPC) — Section 399, 402
High Courts11 Feb 2009Dismissed
Kuldip Chand Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0014
High Courts11 Feb 2009Dismissed
Yog Raj and Another Vs Chairman, Bhakra Beas Management Board and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0003
Constitution of India, 1950 — Article 226, 227
High Courts11 Feb 2009Dismissed
Dalip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0002
Penal Code, 1860 (IPC) — Section 323, 324, 326
High Courts10 Feb 2009Allowed
Smt. Suman Dahiya Vs Haryana Staff Selection Commission
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0220
High Courts10 Feb 2009Dismissed
Sukhbir Vs Mateshwar Dayal
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0199
High Courts10 Feb 2009Dismissed
Dr. Maharaj Krishana Kapur Educational Charitable Trust and Management Society Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2009) 180 TAXMAN 420
Income Tax Act, 1961 — Section 10
High Courts10 Feb 2009Allowed
Ghai Rubber India Vs Dev Raj and Another
Punjab And Haryana At Chandigarh · (2009) 121 FLR 1151 : (2009) 4 LLJ 180 : (2009) 154 PLR 427 : (2009) 3 RCR(Civil) 131 : (2009) 1 RCR(Rent) 616
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Feb 2009Allowed
Balbir Singh Vs Harbanas Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 424 : (2009) 3 RCR(Civil) 127 : (2009) 3 RCR(Criminal) 81
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts10 Feb 2009
Arunash Chander Kaushik and Others Vs Union Territory
Punjab And Haryana At Chandigarh · (2009) 154 PLR 147
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts10 Feb 2009Dismissed
Shiv Charan and Others Vs Misro Devi
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 385 : (2009) 154 PLR 143 : (2010) 8 RCR(Civil) 1962
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts10 Feb 2009Dismissed
Scientific Educational Advancement Society Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) 323 ITR 84 : (2009) 179 TAXMAN 155
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10
High Courts10 Feb 2009Dismissed
Coventry Coil-O-Matic (Haryana) Limited Vs ICICI Bank Limited and Another
Punjab And Haryana At Chandigarh · (2009) 150 CompCas 564 : (2009) 154 PLR 295 : (2010) 8 RCR(Civil) 287 : (2009) 92 SCL 102
COMPANIES ACT, 1956 — Section 397, 398, 433, 439, 447Limitation Act, 1963 — Section 5
High Courts10 Feb 2009Allowed
Market Committee Vs Man Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 48
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 18, 28A, 54
High Courts10 Feb 2009
Pargat Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 150 : (2009) 2 SCT 18
High Courts10 Feb 2009
Ambuja Cements Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 223 CTR 375 : (2009) 14 STR 3 : (2009) 20 STT 182 : (2011) 40 VST 64
Central Excises and Salt Act, 1944 — Section 2, 35G, 4
High Courts10 Feb 2009
Mohd. Farooq Vs Punjab Wakf Board and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 145 : (2010) 8 RCR(Civil) 267 : (2009) 5 SLR 446
Constitution of India, 1950 — Article 226
High Courts10 Feb 2009Dismissed
Smt. Shakuntla Yadav Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 150 : (2009) 5 SLR 295
Consumer Protection Act, 1986 — Section 12, 13, 14, 16, 18
High Courts10 Feb 2009Dismissed
Mehtab Singh Vs Jogender Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 385
Succession Act, 1925 — Section 278