High Courts11 Feb 2009
Jai Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0178
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,314 of 4,622
High Courts11 Feb 2009
Varinder Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ALD(Cri) 13 : (2009) 154 PLR 793 : (2010) 6 RCR(Criminal) 2194
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Feb 2009Allowed
Dr. Brij Kumar Goyal @ Dr. B.K. Goel and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 469, 470
High Courts11 Feb 2009Allowed
H.S.E.B., Now Haryana Vidhyut Parsarn Nigam Ltd. Vs Jaipur Glass and Potteries Works
Punjab And Haryana At Chandigarh · (2009) 3 PLR 763
Arbitration Act, 1940 — Section 20
High Courts11 Feb 2009
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 309
Punjab Excise Act, 1914 — Section 61(l)(c)
High Courts11 Feb 2009
Chhota Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 14
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 148, 149
High Courts11 Feb 2009
Divisional Forest Officer (S.F.P.) Vs Bharat Singh @ Bharta and Another
Punjab And Haryana At Chandigarh · (2009) 121 FLR 883 : (2009) 3 LLJ 268 : (2009) 154 PLR 23 : (2009) 1 RCR(Civil) 697 : (2009) 3 SLR 386
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F
High Courts11 Feb 2009Dismissed
Ram Sarup Vs Ghansham Dass and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 712
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts11 Feb 2009
Hoshiar Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0050
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Feb 2009Allowed
Jyoti Sharma Vs Parveen Sharma
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0049
Hindu Marriage Act, 1955 — Section 13, 13B
High Courts11 Feb 2009
Jagdish Punchhi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0048
Penal Code, 1860 (IPC) — Section 406, 420
High Courts11 Feb 2009Dismissed
Amarnath Vs Maruti Udyog Ltd.
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0047
High Courts11 Feb 2009Dismissed
Naranjan Singh Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0046
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Feb 2009
Sanjeev Berry and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Feb 2009Dismissed
Mehrabi amd Ors. Vs The Commissioner, Gurgaon Division and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0043
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 7
High Courts11 Feb 2009Dismissed
Mohan Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 482Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3
High Courts11 Feb 2009Allowed
Yoginder Sharma and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 506
High Courts11 Feb 2009Allowed
Gurmukh Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B
High Courts11 Feb 2009
Chuhar Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0039
Penal Code, 1860 (IPC) — Section 181, 182, 191
High Courts11 Feb 2009
Mahender Singh and Another Vs Gram Panchayat Tigrana and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0033