High Courts10 Feb 2009Dismissed
Rama Industries Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2009) 20 STT 525
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,316 of 4,622
High Courts10 Feb 2009
State of Haryana and Another Vs Jagbir Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 429
Land Acquisition Act, 1894 — Section 18, 4
High Courts06 Feb 2009Allowed
M.R. Tiwari Vs Aster Drugs and Pharmaceuticals Limited and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 588
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 413, 415, 417, 420
High Courts06 Feb 2009
Zora Singh and Others Vs Amrik Singh Hayer and Others
Punjab And Haryana At Chandigarh · (2009) 149 CompCas 328
COMPANIES ACT, 1956 — Section 173, 191, 284, 397, 398Evidence Act, 1872 — Section 10F, 114, 53General Clauses Act, 1897 — Section 27
High Courts06 Feb 2009
Vijay H.P. Filling Centre Vs Hindustan Petroleum Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0140
Arbitration and Conciliation Act, 1996 — Section 11
High Courts06 Feb 2009Dismissed
Surjit Singh Vs Rishi Kumar and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 717
High Courts06 Feb 2009Dismissed
Bajrang Lal Vs Ram Lal Tantia and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 275 : (2010) 7 RCR(Criminal) 1178
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts06 Feb 2009Allowed
Municipal Council Vs Atter Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 802 : (2009) 2 RCR(Civil) 52
Haryana Municipal Act, 1973 — Section 70
High Courts06 Feb 2009Allowed
Garg Cattle Feed Industries Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2009) 23 VST 94
Constitution of India, 1950 — Article 226
High Courts06 Feb 2009
Sharanjit Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 79 : (2009) 2 RCR(Civil) 542
High Courts05 Feb 2009Allowed
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 454
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts05 Feb 2009Allowed
Jasbir Singh Vs Hygienic Foods, Malerkotla Road and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 556
Industrial Disputes Act, 1947 — Section 36(2), 36(4)
High Courts05 Feb 2009Allowed
Divisional Forest Officer, Forest Department Vs The Presiding Officer-Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 223
Industrial Disputes Act, 1947 — Section 25B, 25B(1), 25F
High Courts05 Feb 2009Dismissed
Union of India (UOI) and Another Vs Krishan Gopal Dhawan
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 211 : (2009) 156 PLR 521 : (2009) 3 RCR(Civil) 45 : (2009) 3 RCR(Civil) 613 : (2009) 6 SLR 273
High Courts05 Feb 2009
State of Haryana Vs Bhagwati Cattle Feed Industries
Punjab And Haryana At Chandigarh · (2009) 26 VST 331
Haryana General Sales Tax Act, 1973 — Section 42(1)
High Courts05 Feb 2009Dismissed
Sukhwinder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0021
Income Tax Act, 1961 — Section 142
High Courts04 Feb 2009
Didar Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 399
Constitution of India, 1950 — Article 226, 227
High Courts04 Feb 2009Dismissed
Food Corporation of India and Others Vs Richhi Pal Swami
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0138
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Feb 2009Dismissed
Subhash Chand Vs Dakshini Haryana Bijli Vitran Nigam Limited and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0137
High Courts04 Feb 2009
Sahab Ram Vs Bhagwan
Punjab And Haryana At Chandigarh · (2010) 3 LLR 389 : (2010) 1 RCR(Civil) 806
Haryana Panchayati Raj Act, 1994 — Section 176(4)(b)