High Courts04 Feb 2009
Commissioner of Income Tax Vs Dr. S.K. Ohri, Prop. Ohri Maternity Hospital
Punjab And Haryana At Chandigarh · (2009) 310 ITR 209
Income Tax Act, 1961 — Section 32A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,317 of 4,622
High Courts04 Feb 2009Dismissed
Shakti Kumar Vs Punjab State Civil Supplies Corporation and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 719 : (2009) 5 RCR(Civil) 817 : (2009) 2 RCR(Civil) 454
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)
High Courts04 Feb 2009Allowed
Dainik Bhaskar Vs Deepak Raj and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0109
Constitution of India, 1950 — Article 309, 311Specific Relief Act, 1963 — Section 14
High Courts04 Feb 2009Dismissed
General Electronics and Others Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 57 : (2009) 154 PLR 266 : (2009) 2 RCR(Civil) 218 : (2009) 1 RCR(Rent) 284
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Feb 2009Dismissed
State of Punjab Vs Rama Ram
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 775
Penal Code, 1860 (IPC) — Section 363, 366
High Courts03 Feb 2009
Surinder Parkash and others Vs Joginder Singh Bedi and others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 418 : (2009) 3 CivCC 418 : (2009) 5 RCR(Civil) 807 : (2009) 1 RCR(Rent) 495
High Courts03 Feb 2009Allowed
Pala Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 612
Penal Code, 1860 (IPC) — Section 450
High Courts03 Feb 2009Allowed
Kishan Chand Vs U.T.
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2)Penal Code, 1860 (IPC) — Section 342, 354, 506
High Courts03 Feb 2009
Hyderabad Industries Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 28 VST 344
High Courts03 Feb 2009Dismissed
OST Electronics Limited Vs Hartron and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0188
Constitution of India, 1950 — Article 226
High Courts03 Feb 2009Dismissed
Jarnail Singh Vs Punjab State Agricultural Marketing Board and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0187
High Courts03 Feb 2009Allowed
Sunil Dhawan Vs Satwant Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 560
High Courts03 Feb 2009
Gupta Hotel, Proprietor Neki Ram Gupta Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 430 : (2009) 3 RCR(Civil) 248
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Feb 2009
Dharam Chand Vs Municipal Committee/Municipality, Bhatinda and others
Punjab And Haryana At Chandigarh · (2009) 3 LLR 224 : (2009) 3 PLR 74 : (2009) 2 RCR(Civil) 491
High Courts03 Feb 2009Dismissed
Indian Oil Corporation Limited Vs Verma Oil House and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0094
Specific Relief Act, 1963 — Section 13, 14, 30
High Courts03 Feb 2009Allowed
Gulshan Sehgal Vs Asooba Singh and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 396
High Courts03 Feb 2009Allowed
Om Kumar Jain Vs Raj Kumar Saini
Punjab And Haryana At Chandigarh · (2009) 154 PLR 566 : (2009) 1 RCR(Rent) 613
High Courts03 Feb 2009Allowed
Employees State Insurance Corporation Vs New Azad Transport Co-operative Society Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 121 FLR 1147 : (2009) 154 PLR 336
Employees State Insurance Act, 1948 — Section 1, 2, 2A, 30, 38
High Courts03 Feb 2009
Dr. Prem Chand Sharma Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2009) 181 TAXMAN 186
High Courts03 Feb 2009Dismissed
Dr. Prem Chand Sharma Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 181 TAXMAN 186