High Courts29 Jan 2009

Gurdeep Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 859

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts29 Jan 2009Dismissed

Joga Singh Vs Basant Kaur

Punjab And Haryana At Chandigarh · (2009) 4 CivCC 519 : (2009) 154 PLR 807 : (2009) 2 RCR(Civil) 76

Hindu Marriage Act, 1955 — Section 13
High Courts29 Jan 2009

Sagar Singh Slathia Vs Surinder Pal Singh

Punjab And Haryana At Chandigarh · (2009) 2 CivCC 8 : (2009) 3 PLR 610 : (2009) 3 RCR(Civil) 37 : (2009) 1 RCR(Rent) 535

Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 20