High Courts29 Jan 2009
Hari Chand & others Vs State of Haryana & others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 755
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,320 of 4,622
High Courts28 Jan 2009Dismissed
Linda and another Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 807
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts28 Jan 2009
Union of India (UOI) and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 6 SLR 234 : (2010) 28 VST 119
Punjab General Sales Tax Act, 1948 — Section 2(h)(iv)
High Courts28 Jan 2009
Budh Singh Dhahan Vs Malkiat Singh and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 745
High Courts28 Jan 2009
Northern India Sales Corp. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 22 VST 160
HARYANA VALUE ADDED TAX ACT, 2003 — Section 36
High Courts28 Jan 2009
Ram Saranjit Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 799
Penal Code, 1860 (IPC) — Section 307, 34
High Courts27 Jan 2009Allowed
Bank of India Vs The Presiding Officer, Central Government, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 326 : (2009) 5 SLR 222
High Courts27 Jan 2009Allowed
Management of Dalmia Cement (Bharat) Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 19 : (2009) 3 SLR 369
Industrial Disputes Act, 1947 — Section 10
High Courts27 Jan 2009Dismissed
Mohan Lal Vs Anju
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 253
Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Marriage Act, 1955 — Section 9
High Courts27 Jan 2009Allowed
Dharampal Vs Harjit Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 609 : (2009) 2 RCR(Civil) 764 : (2009) 1 RCR(Rent) 479
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts27 Jan 2009Dismissed
Commissioner, Central Excise Commissionerate Vs Uniproducts (India) Limited
Punjab And Haryana At Chandigarh · (2009) 164 ECR 24 : (2009) 238 ELT 735
Central Excises and Salt Act, 1944 — Section 35G, 4
High Courts27 Jan 2009Dismissed
Ajit Singh Vs Jarnail Singh and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 673
High Courts27 Jan 2009
Sheo Ram Vs Madhu Ram and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 757 : (2009) 154 PLR 132 : (2009) 3 RCR(Civil) 646
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Jan 2009Allowed
Harish Chander (deceased) through Lrs. Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2009) 3 PLR 677 : (2009) 3 RCR(Civil) 206 : (2009) 1 RCR(Rent) 680
Evidence Act, 1872 — Section 13, 65Registration Act, 1908 — Section 49
High Courts27 Jan 2009Dismissed
Garg Agro Industries Vs Deputy Excise and Taxation Commissioner and Others
Punjab And Haryana At Chandigarh · (2009) 21 VST 228
Punjab Value Added Tax Act, 2005 — Section 51, 68
High Courts27 Jan 2009
Dr. Nand Lal Vs Pardeep Kumar Kaushal and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 672
High Courts27 Jan 2009
Commissioner of Income Tax Vs Industrial Cables (India) Limited
Punjab And Haryana At Chandigarh · (2009) 310 ITR 351 : (2009) 182 TAXMAN 70
Income Tax Act, 1961 — Section 115JAA, 115WD, 115WH, 139, 140A
High Courts27 Jan 2009Dismissed
Abdul Latif Vs Masjid Patii and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 686 : (2009) 3 RCR(Civil) 723
Civil Procedure Code, 1908 (CPC) — Section 92Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts27 Jan 2009Dismissed
Major Singh Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 2 DMC 789 : (2009) 154 PLR 241 : (2009) 1 RCR(Civil) 907
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19
High Courts27 Jan 2009Dismissed
Karnail Singh Vs Kalra Brothers
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 110 : (2010) 1 ILR (P&H) 529 : (2009) 154 PLR 693 : (2009) 2 RCR(Civil) 380
Evidence Act, 1872 — Section 62