High Courts12 Feb 2009Dismissed
Dharam Singh and Others Vs Bijender and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 518 : (2009) 154 PLR 304 : (2009) 5 RCR(Civil) 894
Succession Act, 1925 — Section 63
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,313 of 4,622
High Courts12 Feb 2009Dismissed
Beant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 122 FLR 49 : (2009) 2 ILR (P&H) 843 : (2009) 154 PLR 441
High Courts12 Feb 2009
Resham Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 371
High Courts12 Feb 2009Allowed
Neh Pal Sharma Vs Bijender Singh
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 651
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts12 Feb 2009
Dev Raj Vs Mohinder Singh and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 621
High Courts11 Feb 2009
Varinder Singh and Another Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0216
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts11 Feb 2009
Gamdoor Singh, Mander Singh and Others and Jaila Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0215
Penal Code, 1860 (IPC) — Section 323, 34
High Courts11 Feb 2009Dismissed
Sat Pal Bhardwaj Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0214
High Courts11 Feb 2009Dismissed
The Haryana State Co-operative Housing Federation Ltd. Vs Ramesh Jain and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0213
High Courts11 Feb 2009
Rafal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(d)
High Courts11 Feb 2009Dismissed
Hasai Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0209
High Courts11 Feb 2009Dismissed
Dharmender Kumar Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0206
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Feb 2009
Insp. Mohinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0202
High Courts11 Feb 2009
Rajbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0200
High Courts11 Feb 2009Allowed
H.S.E.B., now Haryana Vidyut Parsarn Nigam Ltd. Vs Jaipur Glass and Potteries Works
Punjab And Haryana At Chandigarh · (2009) 3 PLR 763
Arbitration Act, 1940 — Section 20
High Courts11 Feb 2009
Noble Enterprises Vs Raj Pal Chopra and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0194
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, Order 9 Rule 9
High Courts11 Feb 2009Allowed
K.N. Interplast Pvt. Ltd. Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0190
High Courts11 Feb 2009Dismissed
Anita Rani Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0185
Penal Code, 1860 (IPC) — Section 120B, 376
High Courts11 Feb 2009
State of Punjab and Others Vs Surinder Pal Sharma and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0182
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts11 Feb 2009
Jagtar Singh and Others Vs Nazar Singh and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0181
Penal Code, 1860 (IPC) — Section 406, 498A