High Courts18 Feb 2009
Satyabir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 19
Penal Code, 1860 (IPC) — Section 354
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,311 of 4,622
High Courts18 Feb 2009Dismissed
Lata Dewan Vs Kanta Rani and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 673 : (2009) 2 RCR(Rent) 626
High Courts18 Feb 2009Allowed
Roop Singh Vs Murti Sri Radha Krishan Ji
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 676 : (2009) 154 PLR 558 : (2009) 3 RCR(Civil) 130 : (2009) 1 RCR(Rent) 618
Registration Act, 1908 — Section 17, 49
High Courts18 Feb 2009Dismissed
Bata India Limited and Another Vs Ashok Kumar Chopra and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 693 : (2009) 2 RCR(Rent) 623
High Courts18 Feb 2009
Dilbagh Singh alias Bagga Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 666
Penal Code, 1860 (IPC) — Section 354, 452
High Courts17 Feb 2009Dismissed
S.S. Chheena Vs Vijay Kumar Mahajan And another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0238
Indian Penal Code, 1860 — Section 107, 306Code Of Criminal Procedure 1973 — Section 173, 227, 319, 482
High Courts17 Feb 2009Dismissed
Commissioner of Income Tax Vs Sant Ram Mangat Ram
Punjab And Haryana At Chandigarh · (2009) 180 TAXMAN 177
Income Tax Act, 1961 — Section 147
High Courts17 Feb 2009Allowed
Hardwari Lal Vs Hindustan Machine Tools and Another
Punjab And Haryana At Chandigarh · (2009) 3 LLJ 631 : (2009) 2 RCR(Civil) 519 : (2009) 4 SLR 327
Penal Code, 1860 (IPC) — Section 380, 411
High Courts17 Feb 2009Allowed
Mahesh Kumar and Others Vs Mohan Lal (Dead) through L.Rs. and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 391 : (2009) 2 RCR(Civil) 683 : (2009) 1 RCR(Rent) 436
High Courts17 Feb 2009Dismissed
Commissioner of Income Tax Vs Brij Pal Sharma
Punjab And Haryana At Chandigarh · (2011) 335 ITR 229 : (2011) 333 ITR 229 : (2009) 178 TAXMAN 467
Income Tax Act, 1961 — Section 131, 40A
High Courts17 Feb 2009
S.P.Arora, Dr. Vs Satbir Singh
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 350
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Evidence Act, 1872 — Section 65
High Courts17 Feb 2009
D.K.Chemicals Ltd. Vs M/s Rana Mahendra Papers Ltd.And Others
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 968
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 25
High Courts17 Feb 2009Dismissed
State of Haryana and Others Vs Ram Chander and Others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 781
Haryana Ceiling on Land Holdings Act, 1972 — Section 12, 18(4)
High Courts17 Feb 2009Allowed
Bal Chand Pardeep Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 25 VST 420
Punjab General Sales Tax Act, 1948 — Section 21, 4B
High Courts17 Feb 2009
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) CriLJ 2077 : (2010) 7 RCR(Criminal) 902
Penal Code, 1860 (IPC) — Section 376, 511
High Courts16 Feb 2009
Jagir Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 18
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts16 Feb 2009
Devi Dass Gopal Krishan Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 25 VST 434
Central Sales Tax (Punjab) Rules, 1957 — Rule 3APunjab General Sales Tax Act, 1948 — Section 14B(7)
High Courts16 Feb 2009
Satish Kumar and Another Vs Shri Nanu Ram Jain Charitable Trust and Another
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 498 : (2009) 154 PLR 367 : (2009) 3 RCR(Civil) 783 : (2009) 2 RCR(Rent) 133
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 5
High Courts16 Feb 2009Allowed
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 417
Probation of Offenders Act, 1958 — Section 4Punjab Excise Act, 1914 — Section 61(1)(c), 61(l)(c)
High Courts13 Feb 2009Dismissed
Balwinder Singh @ Wattan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 781
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148