High Courts24 Feb 2009
Kamaldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 719
Penal Code, 1860 (IPC) — Section 323, 325
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,310 of 4,622
High Courts24 Feb 2009Dismissed
State of Punjab Vs Malkiat Singh
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 134
Penal Code, 1860 (IPC) — Section 302
High Courts24 Feb 2009Dismissed
Amar Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 29 CriminalCC 73 : (2009) 2 RCR(Criminal) 735
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts20 Feb 2009Dismissed
Digamber Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 554
Penal Code, 1860 (IPC) — Section 324, 452
High Courts20 Feb 2009
Gulab Singh Vs Mam Chand & Ors..
Punjab And Haryana At Chandigarh · (2009) 2 HLR 221 : (2009) 2 RCR(Civil) 428
High Courts20 Feb 2009
Major Dalip Singh (Retd.) Vs State of Punjab & Another
Punjab And Haryana At Chandigarh · (2009) 3 LLR 255 : (2010) 2 PLR 93 : (2010) 1 RCR(Civil) 325
Army Act, 1950 — Section 3(XXT)Punjab Security of Land Tenures Act, 1953 — Section 9A(l)
High Courts20 Feb 2009
Nath Singh Govt. Contractor through its partner, Harjinder Singh Vs Punjab State Electricity Board through its Chairman, PSEB and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 815
High Courts20 Feb 2009Dismissed
State of Haryana and Others Vs Satya Narain
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0096
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 57
High Courts20 Feb 2009Dismissed
Sukh Ram Dass and Others Vs The District and Sessions Judge and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 655 : (2009) 3 RCR(Civil) 737
Constitution of India, 1950 — Article 136, 141, 226, 227, 32Evacuee Interest (Separation) Act, 1951 — Section 10, 11, 14, 15, 7
High Courts19 Feb 2009
I.F.C.I. Ltd. Vs Arihant Cotsyn Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (2010) 154 CompCas 214 : (2009) 3 CompLJ 244 : (2010) 102 SCL 514
Companies Act, 1956 — Section 446
High Courts19 Feb 2009
Northland Sugar Complex Ltd. (In Liquidation) Vs Sansar Chand Maini and Others
Punjab And Haryana At Chandigarh · (2009) 150 CompCas 834 : (2009) 155 PLR 658 : (2010) 103 SCL 211
COMPANIES ACT, 1956 — Section 2, 454, 457, 529A, 530Drugs and Cosmetics Act, 1940 — Section 34Industrial Development Bank of India Act, 1964 — Section 30A
High Courts19 Feb 2009Dismissed
State of Haryana Vs Randhir Singh @ Dheera and Others
Punjab And Haryana At Chandigarh · (2009) CriLJ 3717 : (2009) 154 PLR 347 : (2009) 3 RCR(Criminal) 227
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 399, 402
High Courts19 Feb 2009Dismissed
Parmeshwar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) CriLJ 2459 : (2010) 6 RCR(Criminal) 2693
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts19 Feb 2009
Bur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 286
Land Acquisition Act, 1894 — Section 18, 23(1), 4
High Courts19 Feb 2009Dismissed
Gurdev Kaur Vs Gurmukh Singh
Punjab And Haryana At Chandigarh · (2009) CriLJ 2009 : (2009) 154 PLR 349
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 313, 498A
High Courts19 Feb 2009Dismissed
Moti Sagar Vs Ram Murti and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 677
High Courts19 Feb 2009Allowed
Harnek Singh Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 195 : (2009) 5 SLR 343
High Courts19 Feb 2009
Mrs. Rupinder Kaur Vs SFL Industries Ltd. (In Liquidation) and Another
Punjab And Haryana At Chandigarh · (2009) 149 CompCas 386 : (2009) 155 PLR 407
COMPANIES ACT, 1956 — Section 446, 457, 482Criminal Procedure Code, 1973 (CrPC) — Section 245Essential Commodities Act, 1955 — Section 7
High Courts19 Feb 2009
Hazara Ram and another Vs Jagir Singh and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 440
Penal Code, 1860 (IPC) — Section 325, 452
High Courts18 Feb 2009
Kulwant Singh Vs Pargat Singh and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 304