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Punjab And Haryana At Chandigarh judgments

92,433 judgments · page 2,308 of 4,622

High Courts27 Feb 2009Dismissed

Ashwani Chadha Vs Roop Lal and Others

Punjab And Haryana At Chandigarh · (2009) 3 CivCC 455 : (2009) 3 CivCC 455 : (2009) CriLJ 2324 : (2010) 2 Crimes 669 : (2009) 154 PLR 359 : (2009) 3 RCR(Criminal) 74

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts26 Feb 2009Dismissed

State of Haryana Vs Dilawar

Punjab And Haryana At Chandigarh · (2009) CriLJ 2004 : (2009) 154 PLR 351 : (2009) 3 RCR(Criminal) 200

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 342, 366, 376, 506, 511
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High Courts26 Feb 2009Dismissed

Vipan Kumar Khurana Vs Manjit Kaur

Punjab And Haryana At Chandigarh · (2009) 155 PLR 494

Criminal Procedure Code, 1973 (CrPC) — Section 182, 195, 313Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
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High Courts26 Feb 2009Dismissed

Gurdeep Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) CriLJ 3745

Criminal Procedure Code, 1973 (CrPC) — Section 197, 313Penal Code, 1860 (IPC) — Section 223, 224, 225, 380, 457
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High Courts25 Feb 2009Dismissed

Sanjay Kumar Bansal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) CriLJ 2094 : (2010) 6 RCR(Criminal) 404

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16
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