High Courts04 Mar 2009Dismissed
Commissioner of Income Tax-II Vs Star Resorts (P.) Ltd.
Punjab And Haryana At Chandigarh · (2011) 335 ITR 587 : (2011) 333 ITR 587 : (2009) 180 TAXMAN 571
Income Tax Act, 1961 — Section 32
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,306 of 4,622
High Courts04 Mar 2009Dismissed
Budh Dass, Mahant Kutia Narain Dass Jamna Dass Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2009) 156 PLR 528 : (2009) 3 RCR(Civil) 652
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)(i)
High Courts04 Mar 2009
Const. Surinder Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 253
Punjab Police Rules, 1934 — Rule 12.21, 12.8
High Courts04 Mar 2009Dismissed
Commissioner of Income Tax Vs S.K. Kaintal
Punjab And Haryana At Chandigarh · (2010) 187 TAXMAN 237
Income Tax Act, 1961 — Section 143
High Courts04 Mar 2009
Harvinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 517 : (2010) 1 RCR(Criminal) 409
Constitution of India, 1950 — Article 21Prevention of Food Adulteration Act, 1954 — Section 7
High Courts03 Mar 2009Dismissed
Shyam Sunder Prop, M/s TC Filling Station (AD HOC) Vs Union of India and Other
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 466
Constitution of India, 1950 — Article 14
High Courts03 Mar 2009Allowed
Ram Nath and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0239
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294
High Courts03 Mar 2009
Puran Chand Vs Kailash Chand (through L.Rs) and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 470 : (2009) 2 RCR(Rent) 408
High Courts03 Mar 2009Allowed
Sunil @ Sunil Kumar and Another Vs Lal Singh @ Lalian
Punjab And Haryana At Chandigarh · (2009) 154 PLR 325
Constitution of India, 1950 — Article 1
High Courts03 Mar 2009Dismissed
Commissioner of Income Tax Vs Sunil Kumar Goel
Punjab And Haryana At Chandigarh · (2009) 315 ITR 163 : (2009) 183 TAXMAN 53
COMPANIES ACT, 1956 — Section 51, 617Income Tax Act, 1961 — Section 269SS, 269T, 271, 271A, 271AA
High Courts03 Mar 2009Dismissed
State of Haryana and Others Vs Haryana Organics
Punjab And Haryana At Chandigarh · (2009) 154 PLR 182 : (2010) 8 RCR(Civil) 269 : (2009) 25 VST 616
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts03 Mar 2009
Harnam Singh @ Nimma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 50, 55Penal Code, 1860 (IPC) — Section 302
High Courts03 Mar 2009
State of Haryana Etc. Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 221
Civil Procedure Code, 1908 (CPC) — Section 9Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 117
High Courts03 Mar 2009
Parveen Kumar Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2010) 321 ITR 282 : (2009) 180 TAXMAN 575
Income Tax Act, 1961 — Section 143, 276C, 277
High Courts03 Mar 2009
Jagdish Singh Vs Kanta Devi
Punjab And Haryana At Chandigarh · (2010) 1 ICC 529 : (2010) 5 RCR(Civil) 325
Hindu Marriage Act, 1955 — Section 12
High Courts03 Mar 2009Dismissed
Dharmender and Others Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 569
Specific Relief Act, 1963 — Section 34
High Courts03 Mar 2009Allowed
Dharam Pal Vs Ram Bhagat and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 581
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Mar 2009
Hardev Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 63
Penal Code, 1860 (IPC) — Section 149, 323
High Courts03 Mar 2009
Kenlott Gaming Solutions Pvt. Ltd. and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 27 VST 265
Haryana Value Added Tax Act, 2003 — Schedule G, 45(1)
High Courts03 Mar 2009Dismissed
Amar Iqbal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 364
Penal Code, 1860 (IPC) — Section 120B, 304B