High Courts10 Mar 2009Allowed
Munna Lal Vs Sadhu Ram and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 696
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,304 of 4,622
High Courts10 Mar 2009Dismissed
Kirandeep Kaur Vs Dr. Ajinder Singh
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0178
Hindu Marriage Act, 1955 — Section 9
High Courts10 Mar 2009Dismissed
Girnar Impex Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 20 STT 477 : (2009) 25 VST 65
Punjab Value Added Tax Act, 2005 — Section 68
High Courts10 Mar 2009Allowed
Sukhwinder Kaur Saroya Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 425 : (2009) 3 SLR 571
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13
High Courts10 Mar 2009Dismissed
Taish Tex Styles (India) Pvt. Ltd. and Others Vs Kohinoor Impex Inc.
Punjab And Haryana At Chandigarh · (2009) 154 PLR 791
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200
High Courts10 Mar 2009
Sarwan Singh Vs Gram Panchayat Village Srhal Mundi and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 489 : (2010) 7 RCR(Criminal) 1180
High Courts10 Mar 2009
The Shivalik Development Agency, Ambala Vs Presiding Officer, Labour Court Ambala and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 547
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H
High Courts10 Mar 2009Dismissed
Sat Pal Bansal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 873 : (2009) 3 SLR 439
High Courts10 Mar 2009
Narender Parashar Vs Jagbir Singh
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Civil) 600
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts09 Mar 2009Allowed
Vijay Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 423
Penal Code, 1860 (IPC) — Section 363
High Courts09 Mar 2009
Jarnail Singh Vs Khushbakht Rai Kora and Others
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 260
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts09 Mar 2009Dismissed
Smt. Daljit Kaur alias Tony Vs Smt. Amarjit Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 118
High Courts09 Mar 2009Dismissed
Gobind Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 545
Punjab Land Revenue Act, 1887 — Section 20
High Courts09 Mar 2009
Smt. Kamla Devi Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 570 : (2009) 154 PLR 176 : (2009) 4 RCR(Civil) 543 : (2009) 3 RCR(Civil) 28
Hindu Marriage Act, 1955 — Section 13, 15, 9
High Courts09 Mar 2009Dismissed
Gurmit @ Nitu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0154
Arms Act, 1959 — Section 13, 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 401Penal Code, 1860 (IPC) — Section 120B, 285, 302, 307, 325
High Courts09 Mar 2009Allowed
Bhushan Kumar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 292 : (2009) 154 PLR 371 : (2010) 5 RCR(Civil) 296
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 300ALand Acquisition (Mines) Act, 1885 — Section 17, 6
High Courts09 Mar 2009Dismissed
Harnek Gill Vs The State Bank of Patiala and Another
Punjab And Haryana At Chandigarh · (2010) 2 LLJ 31 : (2009) 154 PLR 547
High Courts09 Mar 2009Dismissed
Nand Singh alias Naranjan Singh Vs Natha Ram (Dead through L.Rs)
Punjab And Haryana At Chandigarh · (2009) 154 PLR 179
High Courts09 Mar 2009Allowed
Janta Panjola, CASS Panjola and Another Vs Daulat Ram, Kishori Lal, Commission Agents Balbera and Another
Punjab And Haryana At Chandigarh · AIR 2009 P&H 85 : (2009) 2 RCR(Civil) 728
Constitution of India, 1950 — Article 1, 14
High Courts09 Mar 2009Dismissed
Commissioner of Income Tax Vs Ashok Arora
Punjab And Haryana At Chandigarh · (2010) 329 ITR 578
Income Tax Act, 1961 — Section 142, 143, 148, 271, 271B