High Courts17 Mar 2009Dismissed
Bhagwat Dayal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 789 : (2009) 2 RCR(Civil) 545
Constitution of India, 1950 — Article 243T
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,303 of 4,622
High Courts17 Mar 2009
Kisan Tractors Vs State of Harayana
Punjab And Haryana At Chandigarh · (2009) 25 VST 82
Haryana General Sales Tax Act, 1973 — Section 42
High Courts17 Mar 2009Allowed
Anuraj Vs Sheel Buildcon Private Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 476 : (2009) 154 PLR 203 : (2010) 7 RCR(Civil) 475
Civil Procedure Code, 1908 (CPC) — Section 146, 151
High Courts17 Mar 2009Dismissed
Municipal Corporation Vs Janta Steel and Metal Co-Operative Industrial Society Limited
Punjab And Haryana At Chandigarh · (2009) 156 PLR 531 : (2009) 3 RCR(Civil) 692
Limitation Act, 1963 — Section 5
High Courts17 Mar 2009Dismissed
DLF Power Limited Vs Regional Director and Another
Punjab And Haryana At Chandigarh · (2010) 2 LLJ 529 : (2009) 156 PLR 39
Employees State Insurance Act, 1948 — Section 45A, 75
High Courts17 Mar 2009
Court on its own motion Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 384 : (2009) 2 RCR(Criminal) 340
High Courts17 Mar 2009
Rakesh Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0016
New Mandi Township Rules, 1965 — Rule 8
High Courts17 Mar 2009Allowed
Garg Rice Mills Vs Managing Director, Punjab State Warehousing Corporation and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0015
Arbitration Act, 1940 — Section 11, 37(2)
High Courts16 Mar 2009
Joginder Singh and others Vs The State of Haryana Roshan Lal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 274
Penal Code, 1860 (IPC) — Section 307, 34
High Courts16 Mar 2009Dismissed
Surya Pharmaceutical Ltd. Vs Commr. of C. Ex.
Punjab And Haryana At Chandigarh · (2010) 256 ELT 51
Central Excise Rules, 1944 — Rule 57Q, 57SCentral Excises and Salt Act, 1944 — Section 35GCustoms Tariff Act, 1975 — Section 3
High Courts16 Mar 2009Allowed
Thuru Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 186
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts16 Mar 2009Dismissed
Anil Tools and Forgings Vs Chief Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 334 ITR 265 : (2009) 183 TAXMAN 1
Income Tax Act, 1961 — Section 140A, 143, 276C, 278B, 279
High Courts16 Mar 2009Dismissed
Raj Pal and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 313, 391, 482Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 13, 7, 8
High Courts16 Mar 2009Dismissed
Samund Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 211
Constitution of India, 1950 — Article 226
High Courts16 Mar 2009Allowed
State of Haryana Vs Kewal Dass and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 213 : (2009) 5 SLR 299
Administrative Tribunals Act, 1985 — Section 20
High Courts16 Mar 2009Dismissed
Dr. Satvinder Dev and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 209 : (2010) 8 RCR(Civil) 280
Land Acquisition Act, 1894 — Section 17, 4, 5A, 6, 9
High Courts16 Mar 2009
State of Punjab Vs Gura Singh
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 278
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 378Penal Code, 1860 (IPC) — Section 376
High Courts16 Mar 2009Dismissed
Gunit Sidhu and Another Vs Bhai Shaminder Singh (Since Deceased)
Punjab And Haryana At Chandigarh · AIR 2009 P&H 91 : (2009) 154 PLR 171 : (2009) 3 RCR(Civil) 648
Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 33, 35, 38
High Courts16 Mar 2009Allowed
Kishori Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 446
Penal Code, 1860 (IPC) — Section 376
High Courts10 Mar 2009
Association of Punjab Self Financed Colleges of Education Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 633
Constitution of India, 1950 — Article 30(1)National Council for Teacher Education Act, 1993 — Section 14, 14(3), 15, 16, 3(1)National Council for Teachers Education (Recognition, Norms and Procedure) Regulations, 2007 — Regulation 7(11)