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Punjab And Haryana At Chandigarh judgments

92,433 judgments · page 2,305 of 4,622

High Courts06 Mar 2009Dismissed

Baljit Singh Vs Amrik Singh

Punjab And Haryana At Chandigarh · (2009) 3 CivCC 388 : (2009) 154 PLR 765 : (2009) 4 RCR(Civil) 53

Civil Procedure Code, 1908 (CPC) — Section 51, 60
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High Courts05 Mar 2009Dismissed

Sunita Vs Bijender Singh

Punjab And Haryana At Chandigarh · (2009) 3 CivCC 259 : (2009) 2 RCR(Civil) 873

Hindu Marriage Act, 1955 — Section 11, 12
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High Courts04 Mar 2009Allowed

Tarsem Laland Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 799

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 306, 498A
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High Courts04 Mar 2009

Pardeep Kumar Vs Manoj Gupta

Punjab And Haryana At Chandigarh · (2010) 3 BC 303 : (2010) 2 CivCC 426 : (2010) 2 RCR(Criminal) 86

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts04 Mar 2009Dismissed

Nachattar Singh Vs Kewal Singh

Punjab And Haryana At Chandigarh · (2009) 154 PLR 776

Civil Procedure Code, 1908 (CPC) — Section 100Negotiable Instruments Act, 1881 (NI) — Section 118Penal Code, 1860 (IPC) — Section 120B, 420
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High Courts04 Mar 2009Allowed

Iqbal Singh Sabharwal Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 282 : (2009) 156 PLR 475 : (2009) 3 RCR(Civil) 578 : (2009) 91 SCL 379

Constitution of India, 1950 — Article 20, 226Foreign Exchange Management Act, 1999 — Section 13, 16, 17, 31, 47Foreign Exchange Regulation Act, 1973 — Section 31
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