High Courts02 Mar 2009Dismissed
Muni Lal Vs Udai Chand
Punjab And Haryana At Chandigarh · (2009) 154 PLR 549 : (2009) 2 RCR(Rent) 592
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,307 of 4,622
High Courts02 Mar 2009Dismissed
Om Parkash Vs Ishwar Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 362 : (2009) 3 RCR(Civil) 670
Haryana Panchayati Raj Election Rules, 1994 — Rule 6.9
High Courts02 Mar 2009Allowed
Sawraj Yadav alias Suraj Yadav Vs Employees State Insurance Corporation and Another
Punjab And Haryana At Chandigarh · (2009) 4 LLJ 273 : (2009) 2 RCR(Civil) 750
Employees State Insurance Act, 1948 — Section 75
High Courts02 Mar 2009Allowed
Simar Pal Singh Vs Hakam Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 562
High Courts02 Mar 2009
Sh. Ashok Kumar Pandhi and Others Vs Ashwani Kumar Pandhi and Another
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 713 : (2009) 154 PLR 228 : (2009) 3 RCR(Civil) 532
High Courts02 Mar 2009
Fauja Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 230 : (2009) 3 RCR(Civil) 227
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts02 Mar 2009Allowed
Anil Kumar Uppal Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 66 : (2009) 154 PLR 191 : (2009) 5 SLR 581
Constitution of India, 1950 — Article 14, 15, 16, 226
High Courts02 Mar 2009Dismissed
Jai Bhagwan Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0158
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 50, 61
High Courts02 Mar 2009
Balkar Singh and Others Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 544 : (2009) 154 PLR 217 : (2009) 4 RCR(Civil) 465
Specific Relief Act, 1963 — Section 20
High Courts02 Mar 2009Dismissed
Gita Kumari Vs The Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 559 : (2009) 154 PLR 219 : (2010) 7 RCR(Civil) 477
Constitution of India, 1950 — Article 226
High Courts02 Mar 2009
Chander Shekhar Vs Bishan Devi
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 251 : (2009) 154 PLR 333 : (2009) 1 RCR(Rent) 386
High Courts02 Mar 2009Dismissed
Kuldip Singh Vs Central Bank of India
Punjab And Haryana At Chandigarh · (2009) 154 PLR 223 : (2010) 8 RCR(Civil) 282
Civil Procedure Code, 1908 (CPC) — Section 144, 2
High Courts02 Mar 2009Dismissed
Employees State Insurance Corporation Vs Haryana Biological (P) Ltd.
Punjab And Haryana At Chandigarh · (2011) 163 CompCas 202 : (2009) 154 PLR 703 : (2009) 2 RCR(Civil) 746
Employees State Insurance Act, 1948 — Section 2, 75, 76
High Courts02 Mar 2009Dismissed
Amar Nath Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0017
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4 , 7
High Courts02 Mar 2009Dismissed
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306
High Courts01 Mar 2009
Ashok Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 835
Penal Code, 1860 (IPC) — Section 304B
High Courts27 Feb 2009Dismissed
Sampuran Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 246
Motor Vehicles Act, 1988 — Section 146(1), 146(2)Penal Code, 1860 (IPC) — Section 279, 337, 338Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 5
High Courts27 Feb 2009
Pawan Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 529 : (2009) 5 RCR(Civil) 684
High Courts27 Feb 2009
Bhagwan Dass and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 142 : (2009) 2 RCR(Civil) 554
High Courts27 Feb 2009Allowed
Bombay Motors Vs Smt. Bhagwanti and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 268 : (2009) 2 RCR(Civil) 210 : (2009) 1 RCR(Rent) 274