COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,433 judgments · page 2,302 of 4,622

High Courts17 Mar 2009

Swastik Pipes Ltd. Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 40 VST 72

Central Provinces and Berar Sales Tax Act, 1947 — Section 11Haryana General Sales Tax Act, 1973 — Section 28, 28(1), 28(2), 28(3), 28(4)Haryana General Sales Tax Rules, 1975 — Rule 26, 26(1), 26(2)

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High Courts17 Mar 2009Dismissed

Gurpal Singh Vs Narinder Kaur and another

Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 512

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts17 Mar 2009Dismissed

Jaswinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 175

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High Courts17 Mar 2009Dismissed

Krishan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0233

Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 20AA

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High Courts17 Mar 2009Allowed

Devender Singh Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2009) 154 PLR 543

Constitution of India, 1950 — Article 14, 16

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High Courts17 Mar 2009Dismissed

World Human Rights Protection Council Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 529

Foreigners Act, 1946 — Section 14Official Secrets Act, 1923 — Section 3, 9Penal Code, 1860 (IPC) — Section 120B

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High Courts17 Mar 2009Dismissed

Novedac Prosthetic Centre Vs The Regional Provident Fund Commissioner and Another

Punjab And Haryana At Chandigarh · (2009) 154 PLR 584

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B

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High Courts17 Mar 2009Dismissed

Novedac Prosthetic Centre Vs Regional Provident Fund Commissioner and Another

Punjab And Haryana At Chandigarh · (2009) 3 LLJ 271

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B

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High Courts17 Mar 2009Dismissed

Virender Prabhakar and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 531

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High Courts17 Mar 2009Dismissed

Sat Priya Mehamia Memorial Education Trust (Regd.) Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 524 : (2009) 2 RCR(Civil) 494

Municipal Solid Wastes (Management and Handling) Rules, 1999 — Rule 6(2)

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High Courts17 Mar 2009

Sat Pal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 541

Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 10A, 125A, 134A, 134B, 135B

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High Courts17 Mar 2009Allowed

Sukhdev Kaur and Others Vs Financial Commissioner (Appeals) and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 539 : (2009) 4 RCR(Civil) 481

Criminal Procedure Code, 1973 (CrPC) — Section 488

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High Courts17 Mar 2009

Bimla Devi and others Vs Pepsu Road Transport Corporation, Patiala and another

Punjab And Haryana At Chandigarh · (2009) 1 AICJ 670 : (2009) 2 RCR(Civil) 758

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High Courts17 Mar 2009Dismissed

Hardevinder Singh and Another Vs Smt. Nirmal Kaur and Another

Punjab And Haryana At Chandigarh · (2010) 3 CivCC 454 : (2010) 249 ELT 509 : (2009) 154 PLR 537 : (2010) 3 RCR(Civil) 1

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts17 Mar 2009Dismissed

Parma Nand Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 167 : (2009) 5 RCR(Civil) 440 : (2009) 2 RCR(Civil) 653 : (2009) 4 SLR 541

Land Acquisition Act, 1894 — Section 48, 5A, 6

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High Courts17 Mar 2009Allowed

MWO (Honorary Flying Officer) Amarjit Singh Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 206

Constitution of India, 1950 — Article 226, 227

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High Courts17 Mar 2009

DSM Anti-Infectives India Limited, Bhai Mohan Singh Nagar, Toansa, District Nawanshahr Vs Punjab Pollution Control Board and others

Punjab And Haryana At Chandigarh · (2009) 3 PLR 76 : (2009) 2 RCR(Civil) 499

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High Courts17 Mar 2009

State of Haryana and Others Vs Ram Kumar

Punjab And Haryana At Chandigarh · (2009) 154 PLR 169

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High Courts17 Mar 2009Dismissed

Hardayal Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0132

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High Courts17 Mar 2009Dismissed

State of Haryana Vs Mukesh Kumar and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 753

Constitution of India, 1950 — Article 136

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