High Courts20 Mar 2009Dismissed
Radha Krishan Raj Pal Vs Indian Red Cross Society and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 783
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,300 of 4,622
High Courts20 Mar 2009Dismissed
Saudagar Singh Vs Amir Singh and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 200 : (2009) 155 PLR 655 : (2009) 4 RCR(Civil) 638 : (2009) 2 RCR(Rent) 358
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Constitution of India, 1950 — Article 227
High Courts20 Mar 2009
Radhey Sham Kapoor Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 309
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376
High Courts20 Mar 2009Dismissed
Ramesh Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 824
Prevention of Food Adulteration Act, 1954 — Section 2(ia)(J)
High Courts20 Mar 2009
Smt. Aarti Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Civil) 843 : (2009) 3 RCR(Criminal) 785
Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954 — Section 5Penal Code, 1860 (IPC) — Section 302
High Courts20 Mar 2009Dismissed
Shakuntla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0036
Penal Code, 1860 (IPC) — Section 323, 325
High Courts19 Mar 2009
Surjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 829
Penal Code, 1860 (IPC) — Section 379, 411
High Courts19 Mar 2009
In Re: Dabriwala Steels and Engineering Co. Ltd. (in Liquidation)
Punjab And Haryana At Chandigarh · (2011) 101 CLA 62 : (2010) 157 CompCas 530 : (2009) 4 CompLJ 60
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Companies Act, 1956 — Section 125, 391, 392, 393, 394Contract Act, 1872 — Section 11
High Courts19 Mar 2009Allowed
Hartej Singh alias Tejinder Singh Vs Union Territory, Administration
Punjab And Haryana At Chandigarh · (2009) CriLJ 3353 : (2010) 6 RCR(Criminal) 832
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Mar 2009Dismissed
Rachhpal Singh Vs Swaran Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 438 : (2010) 7 RCR(Civil) 2982
Civil Procedure Code, 1908 (CPC) — Section 151, 35AContract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 10, 11, 5, 56
High Courts19 Mar 2009Dismissed
Paramjit Kaur Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 199
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226, 227
High Courts19 Mar 2009
Jai Kishan Vs Balbir Singh and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 848
High Courts19 Mar 2009
Union of India (UOI) and Others Vs C.L. Meena and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 164 : (2009) 4 SLR 180
High Courts19 Mar 2009Dismissed
Ram Lubhaya Vs S. Darshan Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 201 : (2010) 8 RCR(Civil) 278
High Courts19 Mar 2009
Kundanmal Dabriwala Vs Dabriwala Steels and Engg. Co. Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 120 : (2009) 94 SCL 336
COMPANIES ACT, 1956 — Section 125, 391, 392, 393, 394Limitation Act, 1963 — Section 15Penal Code, 1860 (IPC) — Section 11
High Courts19 Mar 2009Dismissed
Jitender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) CriLJ 3347 : (2010) 1 RCR(Criminal) 62
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Mar 2009
Food Corporation of India Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 30 VST 47
Punjab General Sales Tax Act, 1948 — Section 22(2)
High Courts19 Mar 2009
Labh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 421
Penal Code, 1860 (IPC) — Section 408, 467
High Courts19 Mar 2009Dismissed
Harjinder Singh Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 417
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Mar 2009Dismissed
Gurdas Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 271
Penal Code, 1860 (IPC) — Section 302