High Courts24 Mar 2009Allowed
Harnek Singh Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 421 : (2009) 4 RCR(Civil) 42 : (2009) 2 RCR(Rent) 619
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,298 of 4,622
High Courts24 Mar 2009
R.S. Prasher and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 229 : (2009) 2 RCR(Civil) 659
High Courts24 Mar 2009Dismissed
Sadhna and Another Vs Kuldeep Singh and Others
Punjab And Haryana At Chandigarh · (2010) ACJ 2459 : (2009) 154 PLR 763 : (2009) 3 RCR(Civil) 754
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts24 Mar 2009
Shonka Singh Vs Financial Commissioner (Appeal)-II and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 709 : (2009) 4 RCR(Civil) 349
High Courts24 Mar 2009
J.K. Tyre and Industries Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 25 VST 111
Constitution of India, 1950 — Article 226
High Courts24 Mar 2009
Ram Singh and Another Vs Hardip Singh and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 960 : (2010) 1 RCR(Civil) 476
Evidence Act, 1872 — Section 91 , 92Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 12, 13, 15
High Courts24 Mar 2009Dismissed
Lajpat Rai Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 310
Constitution of India, 1950 — Article 21
High Courts24 Mar 2009
Amarjit Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 207
Constitution of India, 1950 — Article 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts24 Mar 2009Dismissed
Sube Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 965
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 376
High Courts24 Mar 2009Dismissed
Satish Kumar Vs Chander Parkash and others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B
High Courts24 Mar 2009Allowed
Vijay Kumar Dhawan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 854
Punjab Civil Services Rules — Rule 2.5
High Courts24 Mar 2009Allowed
Gurraj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 452
Prevention of Corruption Act, 1988 — Section 13(2)
High Courts23 Mar 2009Allowed
Harjinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 885 : (2009) 3 SLR 469
Punjab Panchayati Raj Primary Teachers (Recruitment and Conditions of Service) Rules, 2006 — Rule 9, 9(2)
High Courts23 Mar 2009
Vijay Kumar Vs Asstt. Collr. of C. Ex. and Cus.
Punjab And Haryana At Chandigarh · (2010) 257 ELT 187
Customs Act, 1962 — Section 110, 135
High Courts23 Mar 2009Dismissed
Gurdwara Sahib Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 756
High Courts23 Mar 2009
Amrik Singh Vs Kako Bai
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 264
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17(2), 151
High Courts23 Mar 2009Dismissed
Kabal Singh Vs Usha Rani and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0152
High Courts23 Mar 2009
Joginder Singh now represented by his L.Rs Vs Gram Panchayat, Village Balian, District Sangrur and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 270 : (2009) 4 RCR(Civil) 511
High Courts23 Mar 2009Dismissed
Banke Bihari Vs Prabhu Dayal and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0143
Penal Code, 1860 (IPC) — Section 147, 148, 149, 379, 447
High Courts23 Mar 2009Allowed
Sadhu Singh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 154 PLR 784 : (2010) 5 RCR(Civil) 272
Land Acquisition Act, 1894 — Section 11, 18, 4, 6