High Courts26 Mar 2009Dismissed
Rajender and Others Vs Smt. Badama and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 147 : (2010) 6 RCR(Civil) 1023
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,296 of 4,622
High Courts26 Mar 2009Dismissed
Rajbir Vs Roshan Lal and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 145
Limitation Act, 1963 — Section 5
High Courts26 Mar 2009
Union Territory Vs Prabhjot Singh
Punjab And Haryana At Chandigarh · (2009) 156 PLR 138
Land Acquisition Act, 1894 — Section 4, 6
High Courts26 Mar 2009
Vinod Krishan Vs Subhash Chand and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0237
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Mar 2009
Jagdev Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0236
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 307, 323, 326, 34
High Courts26 Mar 2009Allowed
Mohan Lal and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 254
Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Mar 2009Dismissed
Jora Singh and Others Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 157 : (2009) 4 CivCC 716 : (2009) 156 PLR 151 : (2010) 6 RCR(Civil) 378
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 63, 70
High Courts26 Mar 2009Dismissed
Lakhwinder Singh @ Lakha Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 173Punjab Excise Act, 1914 — Section 61
High Courts26 Mar 2009Dismissed
Gurnam Kaur Vs Charanjit Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 522
Transfer of Property Act, 1882 — Section 43
High Courts26 Mar 2009
Gurdeep Singh Vs M/s.Chaudhary Hardayal
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 241
Evidence Act, 1872 — Section 34
High Courts26 Mar 2009
Smt. Harbhajan Kaur Vs Union Territory
Punjab And Haryana At Chandigarh · (2009) 154 PLR 520
Land Acquisition Act, 1894 — Section 4, 6
High Courts26 Mar 2009Dismissed
Ludhiana Improvement Trust Vs Commissioner of Income Tax-III
Punjab And Haryana At Chandigarh · (2010) 328 ITR 183 : (2009) 182 TAXMAN 18
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 12AA, 131, 142, 143
High Courts26 Mar 2009Dismissed
Dr. Ritesh Garg Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0089
High Courts26 Mar 2009
Air Liquide North India P. Ltd. Vs Haryana Steel and Alloys Ltd.
Punjab And Haryana At Chandigarh · (2009) 152 CompCas 599 : (2010) 101 SCL 184
COMPANIES ACT, 1956 — Section 433, 434, 439, 441, 446Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 35, 37, 41Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 22
High Courts26 Mar 2009Dismissed
Smt. Savita Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0076
Constitution of India, 1950 — Article 226
High Courts26 Mar 2009Allowed
Dr. Anil Dewan Vs State and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 46
Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 11, 2, 2(2), 3, 3(1)
High Courts26 Mar 2009Allowed
Anil Kumar @ Sunil Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 814
Penal Code, 1860 (IPC) — Section 363, 366
High Courts26 Mar 2009Dismissed
Pillo Devi Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0035
High Courts26 Mar 2009Dismissed
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 483
Criminal Procedure Code, 1973 (CrPC) — Section 100, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 57
High Courts26 Mar 2009Dismissed
Jasbir Kaur Vs Shri Vishnu Dutt and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0032
Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 118