High Courts27 Mar 2009
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 158
Criminal Procedure Code, 1973 (CrPC) — Section 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,295 of 4,622
High Courts27 Mar 2009Allowed
Naresh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 318
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Mar 2009
Loona Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 387
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B
High Courts27 Mar 2009Allowed
Baldev Raj Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 294
Penal Code, 1860 (IPC) — Section 304A
High Courts27 Mar 2009Dismissed
Sardool Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 191
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts26 Mar 2009Allowed
Vir Singh and others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 806
Penal Code, 1860 (IPC) — Section 366
High Courts26 Mar 2009Dismissed
Karnail Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 395
Penal Code, 1860 (IPC) — Section 304
High Courts26 Mar 2009Allowed
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 SLR 791
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 382, 506
High Courts26 Mar 2009Dismissed
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0278
High Courts26 Mar 2009Dismissed
Dass Ram Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0277
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 10
High Courts26 Mar 2009Allowed
Kunan Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324
High Courts26 Mar 2009Dismissed
Jai Bhagwan and Others Vs Raghbir Singh and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0275
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Mar 2009
Harbans Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0274
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 376, 494, 495, 497, 498(1)
High Courts26 Mar 2009Dismissed
Darbara Singh and Others Vs Bhullar Pyar Bus Service (Regd.) and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0273
Motor Vehicles Act, 1988 — Section 163A
High Courts26 Mar 2009Dismissed
Dr. (Mrs.) Ravinder Kaur and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 204, 217, 218Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts26 Mar 2009Dismissed
Shri Guru Har Krishan Education Trust and Another Vs Sukhwant Singh and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0266
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Mar 2009Allowed
Roor Singh, Balkar Singh, Mohinder Singh and Kidar Nath Vs The State of Punjab The State of Punjab Vs Gurpartap Singh and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0265
Land Acquisition Act, 1894 — Section 4
High Courts26 Mar 2009Dismissed
Karambir Singh Vs Municipal Council Thanesar
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0263
Haryana Municipal Act, 1973 — Section 2, 76, 77, 78, 79
High Courts26 Mar 2009
Haryana State Electricity Board Vs Jagdish Rai and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0262
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 27
High Courts26 Mar 2009
N.S. Oswal Yarns Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0261
Punjab General Sales Tax Act, 1948 — Section 10(7), 11D, 16, 22(2), 22(3)Punjab General Sales Tax Rules, 1949 — Rule 12(2)