High Courts26 Mar 2009
Sukhwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 850
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,297 of 4,622
High Courts26 Mar 2009Allowed
Sehnsi Ram and Other Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1035
Penal Code, 1860 (IPC) — Section 304B, 34
High Courts25 Mar 2009Dismissed
Jarnail Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0264
High Courts25 Mar 2009
Madan Gopal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 156 PLR 267 : (2009) 3 RCR(Criminal) 106
Criminal Procedure Code, 1973 (CrPC) — Section 313Employees State Insurance Act, 1948 — Section 7Probation of Offenders Act, 1958 — Section 4
High Courts25 Mar 2009Dismissed
Smt. Saroj and Others Vs Sardari Lal and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 81 : (2009) 4 RCR(Civil) 898
High Courts25 Mar 2009Dismissed
Baldev Singh and Others Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 157
High Courts25 Mar 2009
The State of Punjab Vs Bachan Singh
Punjab And Haryana At Chandigarh · (2009) 155 PLR 448
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 306Prevention of Corruption Act, 1988 — Section 13, 7
High Courts25 Mar 2009
Shri Rajiv Chanana Vs Smt. Gauri Nagpal Chanana
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 469 : (2009) 154 PLR 743 : (2009) 3 RCR(Civil) 41
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts25 Mar 2009Dismissed
Kuljit Singh Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 426 : (2009) 154 PLR 682 : (2009) 3 RCR(Civil) 751
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Mar 2009Dismissed
Diwan Chand Vs Sardari Lal and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 754
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts25 Mar 2009Dismissed
Madalsa Vs Madan Lal
Punjab And Haryana At Chandigarh · (2009) 156 PLR 159
Transfer of Property Act, 1882 — Section 106
High Courts25 Mar 2009Dismissed
Shree Krishna Traders Vs Commissioner of Customs
Punjab And Haryana At Chandigarh · (2010) 257 ELT 394
Constitution of India, 1950 — Article 141Customs Act, 1962 — Section 130
High Courts25 Mar 2009Dismissed
Shiv Sewa Sadan Vs CESTAT
Punjab And Haryana At Chandigarh · (2010) 254 ELT 249 : (2011) 22 STR 118
Central Excises and Salt Act, 1944 — Section 35(C), 35G
High Courts25 Mar 2009Dismissed
Excise and Taxation Commissioner Vs Print-O-Pack
Punjab And Haryana At Chandigarh · (2009) 26 VST 667
Haryana General Sales Tax Act, 1973 — Section 42(2)(b)
High Courts25 Mar 2009Allowed
Jaswinder Singh Sidhu Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0018
Penal Code, 1860 (IPC) — Section 498A, 506
High Courts24 Mar 2009
Rajesh and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 819
Penal Code, 1860 (IPC) — Section 366, 376(2)
High Courts24 Mar 2009Dismissed
State of Haryana Vs Sarla Ram and others
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 841
Penal Code, 1860 (IPC) — Section 323, 34
High Courts24 Mar 2009Dismissed
Sube Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 202
Penal Code, 1860 (IPC) — Section 376
High Courts24 Mar 2009
Tejwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 526
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts24 Mar 2009Dismissed
Gram Panchayat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 480 : (2009) 3 RCR(Civil) 607
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)