High Courts09 Dec 2025Allowed
Suresh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1907
Constitution Of India, 1950-Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 7 of 41
High Courts09 Dec 2025Allowed
Radhey Shyam Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1906
Constitution Of India, 1950-Article 226, 227
High Courts08 Dec 2025Disposed Of
Jitender Vs Virender Kumar
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 2032
Negotiable Instruments Act, 1881-Section 138, 139, 141, 142, 143, 147Code Of Criminal Procedure, 1973-Section 2(d), 2(n), 2(wa), 24, 200, 372, 377, 378, 378(4), 386Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413
High Courts08 Dec 2025Disposed Of
Vikas Enterprises Proprietary Firm Vs M/S Piyush Fashion House Private Limited And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 2030
Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 2(wa), 372, 378(4)
High Courts08 Dec 2025Disposed Of
M/S Om Traders Vs M/S Shivalik Enterprises And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1915
Constitution Of India, 1950-Article 14, 21Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 372, 378, 378(4), 379
High Courts08 Dec 2025Disposed Of
Rashmi Garg Vs Jagsir Singh
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1914
Constitution Of India, 1950-Article 14, 21Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 372, 378, 378(4), 379
High Courts08 Dec 2025Disposed Of
Gursharan Singh Vs Jasvir Singh
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1913
Negotiable Instruments Act, 1881-Section 138, 143Code Of Criminal Procedure, 1973-Section 2(wa), 200, 372, 374, 378(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413
High Courts08 Dec 2025Disposed Of
Mahesh Sharma Vs Dinesh Bhardwaj
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1912
Constitution Of India, 1950-Article 14, 21Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 372, 378, 378(4)
High Courts08 Dec 2025Disposed Of
Aman Singla Vs Tarsem Chand Jain
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1911
Negotiable Instruments Act, 1881-Section 138, 143Code Of Criminal Procedure, 1973-Section 2(wa), 200, 372, 374, 378(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413
High Courts05 Dec 2025Disposed Of
Vikas Dhankar Vs Shweta
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1905
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 151
High Courts05 Dec 2025Disposed Of
Rajinder Singh @ Rajinder Pal Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1904
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Order 39 Rule 1, Order 39 Rule 2Land Acquisition Act, 1894-Section 4, 6
High Courts05 Dec 2025Dismissed
Jagdish Jakhar And Another Vs Vishan Dass (Deceased) Through His Legal Heirs And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1903
Constitution Of India, 1950-Article 227
High Courts05 Dec 2025Allowed
Kusum Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1902
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 144Hindu Marriage Act, 1955-Section 9Indian Penal Code, 1860-Section 406, 498A
High Courts05 Dec 2025Allowed
Voila Vs Yogesh Goel
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1901
Hindu Marriage Act, 1955-Section 13Code Of Criminal Procedure, 1973-Section 125Protection Of Women From Domestic Violence Act, 2005-Section 12
High Courts05 Dec 2025Allowed
Ritika Vs Gaurav Thaman
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1900
Hindu Marriage Act, 1955-Section 9Code Of Criminal Procedure, 1973-Section 125Protection Of Women From Domestic Violence Act, 2005-Section 12
High Courts05 Dec 2025Allowed
Kanika Chopra Vs General Public And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1899
High Courts05 Dec 2025Dismissed
Kunal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1898
Punjab Civil Services (Punishment And Appeal) Rules, 1970-Rule 8
High Courts05 Dec 2025Dismissed
Satinderjeet Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1896
Constitution Of India, 1950-Article 226, 227
High Courts04 Dec 2025Disposed Of
Ashok Kumar Gupta Vs Board Of Trustees Of The Employees Provident Fund Organisation And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1877
Constitution Of India, 1950-Article 226
High Courts04 Dec 2025Disposed Of
Jaswinder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1876