High Courts16 Dec 2025Partly Allowed
Jassa Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1952
Indian Penal Code, 1860-Section 34, 324, 325, 326
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 5 of 41
High Courts16 Dec 2025Disposed Of
Ravi Kumar Dhawan Vs Rajat Dhawan
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1951
Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 2(wa), 372, 378(4)
High Courts16 Dec 2025Allowed
Rattan Singh Vs Central Bureau Of Investigation
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1950
Code Of Criminal Procedure, 1973-Section 173
High Courts16 Dec 2025Dismissed
Mohan Magotra Vs M/S Ujjala Buildtech Pvt. Ltd. And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1949
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Order 2 Rule 2, Order 7 Rule 11, Order 7 Rule 11(a)Specific Relief Act, 1963-Section 19, 38, 41(h)
High Courts16 Dec 2025Dismissed
Sultan Singh Vs Darshan Singh And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1948
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 104, 151, Order 1 Rule 10, Order 9 Rule 13, Order 43 Rule 1(d)
High Courts16 Dec 2025Dismissed
Kulwant Singh Bhatia Through Lrs Vs Sourabh Khanna And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1947
East Punjab Urban Rent Restriction Act, 1949-Section 13, 15(5)
High Courts16 Dec 2025Allowed
AU Small Finance Bank Ltd Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1946
Constitution Of India, 1950-Article 226, 227Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 2(zc), 2(zf), 13, 26B, 26C, 26D, 26E, 35
High Courts15 Dec 2025Disposed Of
Mandeep Kaur And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1936
High Courts15 Dec 2025Dismissed
Tarlok Chand Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1935
Constitution Of India, 1950-Article 226, 227
High Courts15 Dec 2025Dismissed
Sant Ram Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1934
Constitution Of India, 1950-Article 226, 227
High Courts15 Dec 2025Disposed Of
Shiv Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1933
Constitution Of India, 1950-Article 226, 227
High Courts15 Dec 2025Disposed Of
Manjit Kaur And Another Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1932
Assisted Reproductive Technology (Regulation) Act, 2021-Section 2(1)(n), 21, 21(g), 21(g)(i), 21(g)(ii)
High Courts15 Dec 2025Partly Allowed
Davinder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1931
Constitution Of India, 1950-Article 226, 227
High Courts15 Dec 2025Dismissed
Narpat Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1930
Constitution Of India, 1950-Article 226, 227, 311Punjab Police Rules, 1934- Rule 9.18(1)(c)Indian Penal Code, 1860-Section 148, 149, 307, 324, 325, 326, 365, 506
High Courts12 Dec 2025Disposed Of
Amandeep Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1945
Constitution Of India, 1950-Article 243(K), 243(O)Punjab Panchayati Raj Act, 1994-Section 163, 164
High Courts12 Dec 2025Dismissed
Karanbir Singh Deyea Vsv State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1944
Constitution Of India, 1950-Article 226, 227
High Courts12 Dec 2025Dismissed
Kesar Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1943
Constitution Of India, 1950-Article 14, 16, 39(d), 226, 227
High Courts12 Dec 2025Dismissed
Karaj Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1942
Constitution Of India, 1950-Article 226, 227
High Courts12 Dec 2025Disposed Of
Jagtar Singh Vs Municipal Corporation, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1941
Constitution Of India, 1950-Article 226, 227
High Courts12 Dec 2025Dismissed
Inderjit Garg And Others VS State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1940
Haryana Regulation And Registration Of Societies Act, 2012-Section 79