High Courts12 Dec 2025Disposed Of
Sudagar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1939
Constitution Of India, 1950-Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 6 of 41
High Courts12 Dec 2025Allowed
Akin Saroya & Others Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1938
Constitution Of India, 1950-Article 23, 226Veterinary Education Degree Course (B.V.Sc. & A.H.) Regulations, 2008- Regulation 3II, 9, 9(5)Indian Veterinary Council Act, 1984- Section 22(1), 66
High Courts12 Dec 2025Disposed Of
Sakil And Others Vs Surinder And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1937
Constitution Of India, 1950-Article 14, 226, 227Punjab Police Rules, 1934- Rule 12.3, 12.3(2)
High Courts11 Dec 2025Allowed
Arijit Kumar Vs State Of UT Chandigarh
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1923
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 406, 420, 467, 468, 471
High Courts11 Dec 2025Disposed Of
Pankaj Sharma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1922
Bharatiya Nyaya Sanhita, 2023-Section 528Code Of Criminal Procedure, 1973-Section 482
High Courts11 Dec 2025Disposed Of
Mahindra And Mahindra Financial Services Ltd Vs Khem Chand Kaushal
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1921
Constitution Of India, 1950-Article 14, 21Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 372, 378, 378(4)
High Courts11 Dec 2025Disposed Of
Panipat District Primary Cooperative Agri & Rural Dev Bank Ltd Vs Manjeet Singh
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1920
Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 2(wa), 372, 378(4)
High Courts11 Dec 2025Disposed Of
Ajay Dahra Vs Sanjeev Garg
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1919
Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 2(wa), 372, 378(4)
High Courts11 Dec 2025Disposed Of
Ajay Thakran Vs Vipin Tewatia
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1918
Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 2(wa), 372, 378(4)
High Courts11 Dec 2025Dismissed
State Of Haryana Vs Savitri And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1917
Indian Penal Code, 1860-Section 379ALimitation Act, 1963-Section 5
High Courts11 Dec 2025Disposed Of
Ajay Sharma Vs Sukhwinder Singh
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1916
Constitution Of India, 1950-Article 14, 21Code Of Criminal Procedure, 1973-Section 372, 378, 378(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413
High Courts10 Dec 2025Disposed Of
Baljinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1929
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 148, 149, 307, 323, 324, 341, 427, 506
High Courts10 Dec 2025Dismissed
Amritpal Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1928
Bharatiya Nyaya Sanhita, 2023-Section 109, 115(2), 117(2), 190, 191(3), 324(4), 351(2)Arms Act, 1959-Section 25Code Of Criminal Procedure, 1973-Section 438
High Courts10 Dec 2025Dismissed
Satnam Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1927
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code Of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 69, 318(4), 329(3)
High Courts10 Dec 2025Dismissed
Gurpreet Singh Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1926
High Courts10 Dec 2025Disposed Of
Jodh Singh And Others Vs Guru Nanak Dev University And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1925
High Courts10 Dec 2025Disposed Of
Dr Partap Singh Verka Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1924
National Highways Act, 1956-Section 3A, 3A(1)
High Courts09 Dec 2025Disposed Of
Prem Chand Vs Anurag Verma & Ors
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1910
Indian Penal Code, 1860-Section 120B, 420Code Of Criminal Procedure, 1973-Section 372, 378, 378(1), 378(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413
High Courts09 Dec 2025Dismissed
Krishan Lal Through His Legal Heirs And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1909
Constitution Of India, 1950-Article 226Punjab Village Common Lands (Regulationi) Act, 1961-Section 7(1), 7(2), 29
High Courts09 Dec 2025Allowed
Kasam Khan Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1908
Constitution Of India, 1950-Article 226Punjab Police Rules, 1934-Rule 16.28