High Courts02 Dec 2025Dismissed
Cable TV Operators Welfare Association Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1892
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 9 of 41
High Courts02 Dec 2025Disposed Of
Union Of India And Others Vs Central Administrative Tribunal And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1891
Central Civil Services (Classification, Control And Appeal) Rules, 1965-Rule 16
High Courts02 Dec 2025Disposed Of
Vishal Gargya And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1890
Constitution Of India, 1950-Article 226
High Courts02 Dec 2025Disposed Of
Union Of India And Another Vs Roop Singh And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1889
High Courts02 Dec 2025(ii) Kamlakar & Others V. Union Of India & Others
Sunil Kumar Garg Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1888
Constitution Of India, 1950-Article 14, 16
High Courts01 Dec 2025Allowed
Suresh Pal Vs Ram Chander @ Babli
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1867
Code Of Criminal Procedure, 1973-Section 2(wa), 200, 372, 374, 378, 378(4)Indian Penal Code, 1860-Section 138, 143, 420, 467, 468, 471B
High Courts01 Dec 2025Dismissed
M/S Hero Motocorp Ltd. Vs Om Nath And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1866
Constitution Of India, 1950-Article 227
High Courts01 Dec 2025Allowed
Daljit Kaur Vs Yadwinder Kumar Sharma And Ors
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1865
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 10
High Courts01 Dec 2025Dismissed
Mool Chand And Another Vs State Of U.T., Chandigarh And Another
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1864
High Courts01 Dec 2025Allowed
Hardeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1863
Constitution Of India, 1950-Article 226, 227Punjab Civil Services (Premature Retirement) Rules, 1975-Rule 3(1), 3(2)
High Courts01 Dec 2025Disposed Of
Sohan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1862
Constitution Of India, 1950-Article 226, 227
High Courts01 Dec 2025Dismissed
Pawan And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1861
Land Acquisition Act, 1894-Section 4, 6, 17(1), 24(2)
High Courts01 Dec 2025(ii) Union Of India And Others V. Subrata Nath"
Sanyogita Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1860
Constitution Of India, 1950-Article 226, 227Punjab Police Rules, 1934-Rule 9.18
High Courts01 Dec 2025Allowed
Balbir Singh @ Balvir Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1859
Constitution Of India, 1950-Article 226, 227
High Courts01 Dec 2025(ii) "Ravinder Kumar Dhariwal V. Union Of India 2022 (1) SCT 254""
Bhim Singh Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1858
Constitution Of India, 1950-Article 14, 16, 226, 227Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995-Section 32, 33
High Courts01 Dec 2025Disposed Of
Satinder Pal Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1857
Constitution Of India, 1950-Article 226, 227
High Courts01 Dec 2025Dismissed
Shish Pal Through His Legal Representative Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1856
Constitution Of India, 1950-Article 226, 227, 311Punjab Police Rules, 1934-Rule 16.24, 16.37Indian Penal Code, 1860-Section 120B, 223, 224, 225
High Courts29 Nov 2025Disposed Of
Manpreet Singh Alias Manna Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 2039
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 120B, 201, 392, 397, 452Arms Act, 1959-Section 25
High Courts29 Nov 2025Dismissed
Karan Taaz Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 2038
Code Of Criminal Procedure, 1973-Section 438Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 120B, 406, 420
High Courts29 Nov 2025Disposed Of
Sonu Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 2037
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 64, 351(2)Protection Of Children From Sexual Offences Act, 2012-Section 6