High Courts06 Nov 2025Disposed Of
Anju Arora @ Anju Bala Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1917
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 15 of 41
High Courts06 Nov 2025Allowed
Sanjay Sharma Vs State Of Union Territory Chandigarh And Another
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1916
Constitution Of India, 1950-Article 226, 227
High Courts06 Nov 2025Disposed Of
Guravtar Singh Vs U.T. Chandigarh And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1915
Constitution Of India, 1950-Article 226, 227
High Courts06 Nov 2025Disposed Of
Sudarshan Sharma Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1914
High Courts06 Nov 2025Dismissed
Parma Nand Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1913
Constitution Of India, 1950-Article 226, 227
High Courts04 Nov 2025Dismissed
Sukhchain Singh Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1910
Constitution Of India, 1950-Article 226, 227
High Courts04 Nov 2025Disposed Of
Varinder Pal Singh Dhoot Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1909
Constitution Of India, 1950-Article 226 227
High Courts04 Nov 2025
Iqbal Singh And Anr Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1908
Punjab Police Rules, 1934,- Rule 13.21
High Courts04 Nov 2025Dismissed
Pyare Lal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1907
Constitution Of India, 1950-Article 226, 227
High Courts04 Nov 2025Dismissed
Anil Kumar Yadav And Others Vs State Of Haryana ETC
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1906
Constitution Of India, 1950-Article 226, 227
High Courts04 Nov 2025Disposed Of
Bimla Devi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1905
Constitution Of India, 1950-Article 226, 227
High Courts04 Nov 2025Allowed
Om Prakash And Another Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1904
Constitution Of India, 1950-Article 14, 16, 16(1), 16(4), 16(4A), 16(4B), 226, 227, 309
High Courts04 Nov 2025Dismissed
Sunil Kumar And Others Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1903
Constitution Of India, 1950-Article 226, 227
High Courts04 Nov 2025Dismissed
Mandip Singh Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1902
Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 342, 384, 511
High Courts04 Nov 2025Disposed Of
Sant Lal And Others Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1901
Constitution Of India, 1950-Article 226, 227
High Courts04 Nov 2025Disposed Of
Guru Amarjit Singh Vs D.C.W.T. AND ANOTHER
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1932
Wealth Tax Act, 1957-Section 34, 24, 27(1), 34A(3A)
High Courts04 Nov 2025Disposed Of
Labh Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1931
Constitution Of India, 1950-Article 226, 227
High Courts04 Nov 2025Disposed Of
Sant Lal And Others Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1930
Constitution Of India, 1950-Article 226, 227
High Courts04 Nov 2025Disposed Of
Surinder Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1929
Constitution Of India, 1950-Article 226
High Courts04 Nov 2025
Union Of India And Others Vs Ex. Kashmir Singh And Another
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1928