High Courts17 Nov 2025Dismissed
Darshan Kumar Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1971
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 13 of 41
High Courts14 Nov 2025Disposed Of
Shingara Singh Chopra Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1970
High Courts14 Nov 2025Disposed Of
Ruby And Ors Vs Panjab University And Another
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1969
High Courts14 Nov 2025Disposed Of
Rahul Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1968
High Courts14 Nov 2025Disposed Of
Mohd. Sazid And Ors Vs Panjab University And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1967
High Courts14 Nov 2025Dismissed
Balwinder Kaur
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1966
Constitution Of India, 1950-Article 226, 227
High Courts14 Nov 2025
Mahesh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1965
Constitution Of India, 1950-Article 226, 227Code Of Civil Procedure, 1908-Section 151
High Courts14 Nov 2025Allowed
Sakattar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1964
Bharatiya Sakshya Adhiniyam, 2023-Section 63Evidence Act, 1872-Section 65ABharatiya Nagarik Suraksha Sanhita, 2023-Section 403, 497, 528
High Courts13 Nov 2025Allowed
Naresh And Others Vs Neelam And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1953
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908- Order 1 Rule 10Hindu Succession Act, 1956-Section 22
High Courts13 Nov 2025Disposed Of
Baljit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1952
High Courts13 Nov 2025Dismissed
Kuldeep Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1951
Constitution Of India, 1950-Article 226
High Courts13 Nov 2025Dismissed
Naresh Kumar Vs U.T.Administration Chd. & Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1950
Constitution Of India, 1950-Article 14, 226, 227
High Courts13 Nov 2025Disposed Of
M/S Logical Developers Private Limited And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1949
Constitution Of India, 1950-Article 226, 227Haryana Land Revenue Act, 1887 Section 13, 111
High Courts13 Nov 2025Dismissed
Krishan Kumar Vs U.T. Of CHD. & Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1948
High Courts13 Nov 2025Disposed Of
Harpal Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1947
High Courts13 Nov 2025Disposed Of
M/S Usha Filling Station And Others Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1945
High Courts13 Nov 2025Dismissed
M/S Bhushan Mettalics Ltd Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1944
High Courts12 Nov 2025Dismissed
Ram Phal Tomar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1961
Constitution Of India, 1950-Article 226, 227
High Courts12 Nov 2025Dismissed
SI Bharat Pal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1959
Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 217, 218, 219, 221Prevention Of Corruption Act, 1988-Section 7, 8, 13
High Courts12 Nov 2025Disposed Of
Dev Dutt Vs Debts Recovery Tribunal Ii, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1958
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13(4), 17