High Courts20 Nov 2025Disposed Of
Santosh Kumari Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1993
Constitution Of India, 1950-Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 12 of 41
High Courts20 Nov 2025Disposed Of
Gurpal Singh And Another Vs Punjab State Power Corporation Ltd. And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1992
Constitution Of India, 1950-Article 226, 227Code Of Civil Procedure, 1908-Section 151
High Courts19 Nov 2025Disposed Of
Jain Amar Clothing Pvt Ltd Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1991
Haryana Goods And Services Tax Act, 2017-Section 74
High Courts19 Nov 2025Dismissed
Sunil Kumar And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1990
Constitution Of India, 1950-Article 226
High Courts19 Nov 2025Disposed Of
Sandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1989
Constitution Of India, 1950-Article 226, 227
High Courts19 Nov 2025Dismissed
Kuldip Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1988
Constitution Of India, 1950-Article 226, 227Code Of Civil Procedure, 1908-Section 151Indian Penal Code, 1860-Section 409
High Courts19 Nov 2025Dismissed
Pitamber Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1986
Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 223, 224
High Courts18 Nov 2025Allowed
Pahara Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1985
Constitution Of India, 1950-Article 226, 227Punjab Civil Services Rules, Volume II- Rule2.2, 2.2(b), 2.2(c), 2.2(c)(1), 6.4, 9.14, 9.14(1)(c)Punjab Civil Services (Punishment And Appeal) Rules, 1970-Rule 5(i), 5(ii), 5(iv), 10
High Courts18 Nov 2025Disposed Of
Gurjinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1984
Constitution Of India, 1950-Article 226, 227
High Courts18 Nov 2025Disposed Of
Yogesh Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1982
Constitution Of India, 1950-Article 226, 227
High Courts18 Nov 2025Dismissed
Babli Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1981
High Courts18 Nov 2025Dismissed
Sarbpreet Kaur And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1980
Constitution Of India, 1950-Article 226Code Of Civil Procedure, 1908-Section 151
High Courts17 Nov 2025Dismissed
Constable Kapil Devb Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1979
High Courts17 Nov 2025Disposed Of
Kavita Khatri Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1978
Constitution Of India, 1950-Article 226, 227Code Of Civil Procedure, 1908-Section 151
High Courts17 Nov 2025Disposed Of
Vijay Kumar Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1977
High Courts17 Nov 2025Disposed Of
Ranjit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1976
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007-Section 23
High Courts17 Nov 2025Disposed Of
Ram Anjore Through His Lrs Vs Uttari Haryana Bijli Vitran Nigam Ltd. And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1975
Constitution Of India, 1950-Article 226, 227
High Courts17 Nov 2025Disposed Of
Sukhwinder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1974
Constitution Of India, 1950-Article 226, 227
High Courts17 Nov 2025Disposed Of
J.C. Bhalla And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1973
Constitution Of India, 1950-Article 226, 227
High Courts17 Nov 2025Dismissed
Lakhwinder Singh Vs Municipal Corporation And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1972
Constitution Of India, 1950-Article 226, 227