High Courts04 Nov 2025Disposed Of
Santosh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1927
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007-Section 4, 5, 9, 23, 23(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 16 of 41
High Courts04 Nov 2025Disposed Of
Suresh Goyal Vs Deepak Gupta And Anr
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1926
Indian Penal Code, 1860-Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973-Section 2(wa), 372, 378(4)Negotiable Instruments Act, 1881-Section 138
High Courts04 Nov 2025Disposed Of
Brijesh Kumar Vs Pawan Kumar Kamboj And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1925
Indian Penal Code, 1860-Section 34, 120B, 379, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973-Section 2(wa), 372, 378(4),Negotiable Instruments Act, 1881-Section 138
High Courts04 Nov 2025Disposed Of
Soma Devi Vs Shamsher Singh And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1924
Indian Penal Code, 1860-Section 34, 120B, 148, 149, 323, 324, 352, 420, 452, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973-Section 2(wa), 372, 378(4)Negotiable Instruments Act, 1881-Section 138
High Courts04 Nov 2025Disposed Of
Rajeev Saraswat Vs Neeraj Bhalla
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1923
Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 2(wa), 372, 378(4)
High Courts03 Nov 2025Dismissed
Deepak Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1912
High Courts03 Nov 2025Disposed Of
HDFC Bank Ltd Vs Manraj Sandhu
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1911
Constitution Of India, 1950-Article 14, 21Code Of Criminal Procedure, 1973-Section 2(wa), 200, 372, 378, 378(4)Negotiable Instruments Act, 1881-Section 138, 143
High Courts03 Nov 2025Disposed Of
Manjit Singh Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1899
Constitution Of India, 1950-Article 14, 21Code Of Criminal Procedure, 1973-Section 2(wa), 200, 372, 374, 378, 378(4)Negotiable Instruments Act, 1881-Section 138, 143
High Courts03 Nov 2025Allowed
Rachpal Singh (Deceased) Through Lrs And Anothers Vs Surinder Singh (Deceased) Through Lrs And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1897
Code Of Civil Procedure, 1908-Order 6 Rule 17, Order 41 Rule 27
High Courts03 Nov 2025Disposed Of
Ramesh Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1896
Constitution Of India, 1950-Article 226, 227
High Courts03 Nov 2025Disposed Of
Amandeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1895
Constitution Of India, 1950-Article 226, 227
High Courts03 Nov 2025Disposed Of
Ajit Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1894
High Courts03 Nov 2025Dismissed
Ram Karan Singh Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1893
Constitution Of India, 1950-Article 226, 227
High Courts03 Nov 2025Disposed Of
Raju Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 11 P&H CK 1892
High Courts31 Oct 2025Allowed
Reena Thakur Vs Pankaj Salaria
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1384
Hindu Marriage Act, 1955 — Section 9 Code Of Criminal Procedure, 1973 — Section 125
High Courts31 Oct 2025Allowed
M/S ABW Suncity Vs Salil Sahu And Another
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1383
Arbitration And Conciliation Act, 1996 — Section 8, 11, 11(6), 11(6A), 16, 29A, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)
High Courts31 Oct 2025Disposed Of
Khushwant Singh And Others Vs Union Territory, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1382
High Courts31 Oct 2025Partly Allowed
Pankaj Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1381
Constitution Of India, 1950 — Article 14, 16, 32, 226, 227
High Courts31 Oct 2025Dismissed
Rajesh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1379
Constitution Of India, 1950 — Article 226, 227
High Courts31 Oct 2025Disposed Of
Sukhwinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1378
Constitution Of India, 1950 — Article 226 Indian Penal Code, 1860 — Section 420, 465, 468, 471