High Courts09 Nov 2022Allowed
Kaleem Khan & Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0029
Code Of Criminal Procedure, 1973 — Section 362, 437A, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 8 of 67
High Courts09 Nov 2022Disposed Of
Deepak Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0027
High Courts09 Nov 2022Allowed
Navkaran Singh @ Nav Pandori Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0026
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37
High Courts07 Nov 2022Allowed
Sandeep Kumar @ Sandy Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0025
Code Of Criminal Procedure, 1973 — Section 154, 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts07 Nov 2022Allowed
Rahul Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0024
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts07 Nov 2022Allowed
Rinku Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0023
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts07 Nov 2022Allowed
Vinod Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0022
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts07 Nov 2022Allowed
Surinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0021
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts07 Nov 2022Allowed
Ankita And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0020
Constitution Of India, 1950 — Article 21
High Courts07 Nov 2022Allowed
Rupinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0019
Constitution Of India, 1950 — Article 21
High Courts07 Nov 2022Allowed
Gurmukh Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0018
Constitution Of India, 1950 — Article 21
High Courts07 Nov 2022Allowed
Kartik Gautam And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0017
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 164
High Courts04 Nov 2022Allowed
Manpreet Singh @ Mani Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0014
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446
High Courts04 Nov 2022Allowed
Sukhpal Singh Alias Pali Alias Lali Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0013
Code Of Criminal Procedure, 1973 — Section 438(2), 439, 446
High Courts04 Nov 2022Allowed
Harinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0012
Constitution Of India, 1950 — Article 21
High Courts04 Nov 2022Disposed Of
Harmanjot Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0009
High Courts03 Nov 2022Dismissed
Manjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0016
Indian Penal Code, 1860 — Section 34, 120, 302Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts03 Nov 2022Dismissed
Subhash Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0015
Indian Penal Code, 1860 — Section 302, 307, 323Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 25
High Courts03 Nov 2022Disposed Of
Rupali And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0011
High Courts02 Nov 2022Allowed
Kamaldeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0051