High Courts15 Nov 2022Disposed Of
Monu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0059
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 7 of 67
High Courts14 Nov 2022Allowed
Pawan Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0066
Code Of Criminal Procedure, 1973 — Section 482
High Courts14 Nov 2022Allowed
Raju @ Rajinder Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0061
Code Of Criminal Procedure, 1973 — Section 362, 437A, 482
High Courts11 Nov 2022Allowed
Balwinder Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0042
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37Evidence Act, 1872 — Section 27
High Courts11 Nov 2022Allowed
Pankaj Gupta Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0041
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
High Courts11 Nov 2022Allowed
Jaildar Alias Jaili Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0040
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
High Courts11 Nov 2022Allowed
Ranjeet @ Bona Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0039
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37
High Courts11 Nov 2022Allowed
Umed Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0038
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
High Courts11 Nov 2022Allowed
Malwinder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0037
Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts11 Nov 2022Allowed
Boota Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0036
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts10 Nov 2022Disposed Of
Gurjinder Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0058
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 452
High Courts10 Nov 2022Allowed
Sanjeev Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0056
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts10 Nov 2022Allowed
Mukund Karwa @ Mukund Subhash Karwa Vs M/S India Infoline Finance And Another
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0055
Code Of Criminal Procedure, 1973 — Section 362, 437A, 482
High Courts10 Nov 2022Allowed
Mukund S. Karwa @ Mukund Subhash Karwa Vs M/S India Infoline Finance And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0053
Code Of Criminal Procedure, 1973 — Section 362, 437A, 482
High Courts10 Nov 2022Dismissed
Harwinder Singh @ Binder Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0052
High Courts10 Nov 2022Allowed
M/S KSM Spinning Mills Ltd. And Others Vs M/S Indian Acrylics Ltd
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0034
Negotiable Instruments Act, 1881 — Section 138
High Courts10 Nov 2022Allowed
M/S KSM Spinning Mills Ltd. And Others Vs M/S Indian Acrylics Ltd.
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0033
Negotiable Instruments Act, 1881 — Section 138
High Courts10 Nov 2022Allowed
Sitara Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0031
Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Nov 2022Allowed
Sarvesh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0035
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446
High Courts09 Nov 2022Allowed
Sudhir Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0032
Code Of Criminal Procedure, 1973 — Section 164