High Courts24 Nov 2022Allowed
Chottu Ram Vs Pawan Kumar Walia And Another
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0109
Code Of Criminal Procedure, 1973 — Section 311, 362, 482Negotiable Instruments Act, 1881 — Section 118
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 5 of 67
High Courts24 Nov 2022Allowed
Palwinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0107
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 164
High Courts24 Nov 2022Dismissed
Naresh Saroha Alias Nesha Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0104
Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Nov 2022Allowed
Vinod Kumar Sharma Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0103
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 27, 37
High Courts24 Nov 2022Allowed
Jobanpreet Singh @ Joban Singh @ Kabadiya Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0102
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts24 Nov 2022Disposed Of
Balkar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0101
Code Of Criminal Procedure, 1973 — Section 173, 482
High Courts24 Nov 2022Allowed
Dharminder Singh @ Talwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0100
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts24 Nov 2022Allowed
Kulwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0099
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts24 Nov 2022Allowed
Jitender Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0098
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
High Courts24 Nov 2022Allowed
Harjinder Singh @ Shera Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0097
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
High Courts24 Nov 2022Allowed
Vennapusa Varaprasada Reddy @ Vara Prasad Reddy Vs Central Bureau Of Investigation And Another
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0096
Code Of Criminal Procedure, 1973 — Section 386, 438, 437A, 482
High Courts24 Nov 2022Dismissed
Balwinder Singh @ Binni Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0095
Code Of Criminal Procedure, 1973 — Section 438
High Courts24 Nov 2022Allowed
Baljinder Singh @ Goldy Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0094
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts24 Nov 2022Allowed
Deepak Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0092
High Courts24 Nov 2022Allowed
Amarjit Singh @ Mithu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0091
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37
High Courts24 Nov 2022Allowed
Ankush Chawla Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0090
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts24 Nov 2022Allowed
Gurmeet Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0089
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 27, 37
High Courts24 Nov 2022Allowed
Varun Kumar @ Monty Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0088
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts24 Nov 2022Disposed Of
Gaurav Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0087
Constitution Of India, 1950 — Article 226, 227
High Courts23 Nov 2022Dismissed
Jaswinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0106