High Courts23 Nov 2022
Union Of India Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0093
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 6 of 67
High Courts23 Nov 2022Allowed
Sonam And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0086
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts23 Nov 2022Allowed
Bikram @ Vikram @ Gattu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0085
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
High Courts22 Nov 2022Allowed
Arvind Aggarwal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0083
Indian Penal Code, 1860 — Section 408, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Nov 2022Allowed
Abhishek @ Kala Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0081
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
High Courts21 Nov 2022Dismissed
Sumit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0080
Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Nov 2022Allowed
Jagdish Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0079
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts21 Nov 2022Allowed
Gurdeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0078
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts21 Nov 2022Allowed
Neetu Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0076
Constitution Of India, 1950 — Article 21
High Courts18 Nov 2022Disposed Of
Hardeep And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0075
Indian Penal Code, 1860 — Section 147, 149, 323, 379, 506
High Courts18 Nov 2022Allowed
Parminder Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0074
Indian Penal Code, 1860 — Section 148, 149, 150, 427, 448, 448, 452, 506, 511Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts18 Nov 2022Allowed
Rajesh Jain Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts18 Nov 2022Allowed
Tanuj @ Nanha Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 147, 216, 307, 323Arms Act, 1959 — Section 25, 29
High Courts18 Nov 2022Allowed
Joginder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0071
High Courts18 Nov 2022Allowed
Bikram @ Bikramjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0069
Indian Penal Code, 1860 — Section 379B, 411
High Courts17 Nov 2022Allowed
Prahlad Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0068
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
High Courts17 Nov 2022Allowed
Mandeep Singh Sandhu And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0067
Constitution Of India, 1950 — Article 21
High Courts15 Nov 2022Disposed Of
Jagjit Singh @ Laddi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0065
Indian Penal Code, 1860 — Section 120B, 201, 212, 216, 302, 341, 506Arms Act, 1959 — Section 25Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts15 Nov 2022Allowed
Malkiat Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0062
Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts15 Nov 2022Allowed
Satish Kumar @ Satish Verma Vs Sanjay Kumar
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0060