High Courts02 Nov 2022Allowed
Manjit Kaur Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0049
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 9 of 67
High Courts02 Nov 2022Allowed
Balwan Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0048
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A, 18, 18A(i)Evidence Act, 1872 — Section 27
High Courts02 Nov 2022Disposed Of
Dinesh Verma Nd Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0047
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(14)(vii)(xii), 36, 37
High Courts02 Nov 2022Disposed Of
Brahma And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0046
Constitution Of India, 1950 — Article 226
High Courts02 Nov 2022Disposed Of
Sahildeep Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0045
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(14)(vii)(xii), 36, 37
High Courts02 Nov 2022Disposed Of
Parveen Kumari And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0044
Constitution Of India, 1950 — Article 226
High Courts02 Nov 2022Allowed
Manjeet Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0005
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts02 Nov 2022Allowed
Kesar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0004
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 439, 446
High Courts01 Nov 2022Allowed
Tarsem Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0007
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts01 Nov 2022Allowed
Parveen Kumar Alias Chiddi Alias Parveen Mehta Alias Chitti Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0006
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts01 Nov 2022Allowed
Pankaj Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0003
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
High Courts01 Nov 2022Dismissed
Vikas Kalyan @ Nanu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0002
Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Nov 2022Allowed
Mandeep Singh @ Gagu And Another Vs State Of Punjab And Anther
Punjab And Haryana At Chandigarh · (2022) 11 P&H CK 0001
Code Of Criminal Procedure, 1973 — Section 173, 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts31 Oct 2022Disposed Of
Savita Rani Vs Ravinder Kumar Sharma
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0098
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts31 Oct 2022Disposed Of
Preeti Vs Dr. Sandeep Kumar
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0095
Hindu Marriage Act, 1955 — Section 13(1)(ia), 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts31 Oct 2022Disposed Of
Jyoti Vs Brijesh
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0094
Hindu Marriage Act, 1955 — Section 13(1)(ia), 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts31 Oct 2022Disposed Of
Navneet Kapoor Gill Vs Kapoor Singh Gill
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0092
Hindu Marriage Act, 1955 — Section 13(1)(ia), 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts31 Oct 2022Disposed Of
Sarita Rani Vs Trilok Chand
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0091
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts31 Oct 2022Disposed Of
Swarnjit Kaur Vs Gurvinder Singh
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0090
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts28 Oct 2022Dismissed
United India Insurance Company Limited Vs Sarita Devi And Other
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0123
Motor Vehicles Act, 1988 — Section 166